ASSISTANT COMMISSIONER OF INCOME TAX,HUBLI vs. THE HUBLI URBAN CO-OPERATIVE BANK LTD, HUBLI
ITA 1347/BANG/2016Status: DisposedITAT Bangalore31 January 2018AY 2012-13
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Mohd. Hamza vs. State Of U.P.Allahabad · 14 Oct 2026
- Lyyanan Eswaran vs. The Assistant Commissioner (St)Madras · 14 Oct 2026
- Harinder Singh Rawat vs. Union Of INDIA & Ors.Delhi · 14 Oct 2026
- Sunita Bhagat Proprietor Of Krishab Impex vs. Union Of INDIA & Anr.Delhi · 14 Oct 2026
- Arun Aloysius Barnes vs. Assistant Commissioner Of Commercial TaxesKarnataka · 14 Oct 2026