M/S I T FOR CHANGE ,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTION) WARD-1 , BANGALORE

Income Tax Appellate Tribunal, BANGALORE BENCH ‘SMC-C’, BANGALORE

Before: SHRI A.K.GARODIA, ACCOUNANT MEMBER

For Respondent: Shri Palani Kumar, Addl. CIT

Assessee by : None Revenue by : Shri Palani Kumar, Addl. CIT Date of hearing : 23-11-2017 Date of pronouncement : 29-11-2017 O R D E R PER A. K. GARODIA, A.M.: At the very outset, learned DR of the revenue filed copy of a letter dated 14.11.2017 filed by the assessee on 17.11.2017 with the office of CIT DR, ITAT Bengaluru and pointed out that as per the same, the assessee has withdrawn these three appeals. In view of this, these three appeals are dismissed as withdrawn.

In the result, all these three appeals of the assessee are dismissed.

Order pronounced in the open court on the date mentioned on the caption page.

M/S I T FOR CHANGE ,BANGALORE vs. THE INCOME TAX OFFICER (EXEMPTION) WARD-1 , BANGALORE