← All Benches
ITAT Bangalore Bench
18,441 judgments
SHRI BANSHANKARI SALES,DHARWAD vs ASSISTANT COMMISSIONER OF INCOME TA RANGE-2, HUBLI
ITA 2956/BANG/2018[2015-16]Status: Disposed2/1/2019AY 2015-16
DR.SUSHANTH RAI,MANGALORE vs INCOME TAX OFFICER WARD-1(2), MANGALORE
ITA 2864/BANG/2018[2010-11]Status: Disposed2/1/2019AY 2010-11
SRI DHEERAJ GOVINDAPPA,BANGALORE vs THE INCOME TAX OFFICER WARD-4(2)(2), BANGALORE
ITA 2724/BANG/2018[2015-16]Status: Disposed2/1/2019AY 2015-16
M/S SAISRI POWER PROJECTS AND SYSTEMS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-6(1)(1), BANGALORE
ITA 2650/BANG/2018[2014-15]Status: Disposed2/1/2019AY 2014-15
RAITHARA SEVA SAHAKARA SANGHA NIYAMITHA,BELLARI vs INCOME TAX OFFICER WARD-2, HOSPET
ITA 2596/BANG/2018[2014-15]Status: Disposed2/1/2019AY 2014-15
M/S RAITHARA SEVA SAHAKARA SANGHA NIYAMITHA,BELLARI vs INCOME TAX OFFICER WARD-2, HOSPET
ITA 1992/BANG/2018[2013-14]Status: Disposed2/1/2019AY 2013-14
S.DASARATHRAJ DHARIWALL,MYSORE vs THE INCOME TAX OFFICER WARD-7(2)(1), BANGALORE
ITA 1978/BANG/2018[2008-09]Status: Disposed2/1/2019AY 2008-09
SRI SANMATHI AMBANNA,CHITRADURGA vs JOINT COMMISSIONER OF INCOME TAX DAVANAGERE RANGE, DAVANAGERE
ITA 782/BANG/2017[2009-10]Status: Disposed2/1/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBBALLI vs TOTGARS CO-OPERATIVE SALE SOCIETY LTD, SIRSI
ITA 571/BANG/2017[2013-14]Status: Disposed2/1/2019AY 2013-14
M/S DELL INTERNATIONAL INDIA PRIVATE LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX LARGE TAX PAYERS UNIT, BANGALORE
ITA 2847/BANG/2017[2013-14]Status: Disposed2/1/2019AY 2013-14
M/S. BANGALORE COMMERCIAL TRANSPORT CREDIT CO-OPERATIVE SOCIETY LTD,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(4), BENGALURU
ITA 2636/BANG/2017[2014-15]Status: Disposed2/1/2019AY 2014-15
M/S. BANGALORE COMMERCIAL TRANSPORT CREDIT CO-OPERATIVE SOCIETY LTD,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(4), BENGALURU
ITA 2635/BANG/2017[2013-14]Status: Disposed2/1/2019AY 2013-14
M/S PRANAVA ELECTRONICS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-5(1)(3), BANGALORE
ITA 2526/BANG/2017[2014-15]Status: Disposed2/1/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KARNATAKA STATE INDUSTRIAL INVESTMENTS & DEVELOPEMNT CORPORATION LIMITED, BANGALORE
ITA 1514/BANG/2017[2012-13]Status: Disposed2/1/2019AY 2012-13
M. RAMASWAMY REDDY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), BANGALORE
ITA 149/BANG/2017[2009 - 10]Status: Disposed2/1/2019
M. RAMASWAMY REDDY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), BANGALORE
ITA 148/BANG/2017[2008 - 09]Status: Disposed2/1/2019
M. RAMASWAMY REDDY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), BANGALORE
ITA 147/BANG/2017[2007 - 08]Status: Disposed2/1/2019
SHRI. M.RAMASWAMY REDDY (HUF),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 146/BANG/2017[2006-06]Status: Disposed2/1/2019AY 2006-06
SHRI. M.RAMASWAMY REDDY (HUF),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 145/BANG/2017[2005-06]Status: Disposed2/1/2019AY 2005-06
M/S ING VYSYA OFFICERS CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(5), BANGALORE
ITA 1203/BANG/2017[2013-14]Status: Disposed2/1/2019AY 2013-14
