← All Benches
ITAT Bangalore Bench
18,441 judgments
ING VYSYA OFFICERS CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1752/BANG/2016[2010-11]Status: Disposed2/1/2019AY 2010-11
DCIT, BANGALORE vs SRI. K.R. VENKATESH GOWDA/S, BANGALORE
ITA 414/BANG/2012[2006-07]Status: Disposed2/1/2019AY 2006-07
DCIT, BANGALORE vs SRI. K.R. VENKATESH GOWDA/S, BANGALORE
ITA 413/BANG/2012[2004-05]Status: Disposed2/1/2019AY 2004-05
DCIT, BANGALORE vs SRI. K.R. VENKATESH GOWDA/S, BANGALORE
ITA 411/BANG/2012[2002-03]Status: Disposed2/1/2019AY 2002-03
DCIT, BANGALORE vs SRI. K.R. VENKATESH GOWDA/S, BANGALORE
ITA 410/BANG/2012[2001-02]Status: Disposed2/1/2019AY 2001-02
SRI. VEERAPPA B CHANNALLI,GADAG vs INCOME TAX OFFICER, WARD-1, GADAG
ITA 1802/BANG/2018[2014-15]Status: Disposed1/1/2019AY 2014-15
SRI LAXMI VENKATESH CREDIT CO-OPERATIVE SOCIETY LTD,UDUPI vs INCOME TAX OFFICER WARD-1, UDUPI
ITA 396/BANG/2018[2013-14]Status: Disposed31/12/2018AY 2013-14
INCOME TAX OFFICER, WARD-2, BAGALKOT vs M/S. VIJAYA SOUHARDA CREDIT SAHAKARI LTD, BAGALKOT
ITA 1822/BANG/2018[2013-14]Status: Disposed31/12/2018AY 2013-14
INCOME TAX OFFICER, WARD-2, BAGALKOT vs M/S. VIJAYA SOUHARDA CREDIT SAHAKARI LTD, BAGALKOT
ITA 1821/BANG/2018[2012-13]Status: Disposed31/12/2018AY 2012-13
P M NARAYANA,MOODBIDRI vs INCOME TAX OFFICER WARD-2(2), MANGALORE
ITA 1586/BANG/2018[2012-13]Status: Disposed31/12/2018AY 2012-13
E. MANJUNATH,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), BANGALORE
ITA 941/BANG/2017[2011 - 12]Status: Disposed31/12/2018
E. MANJUNATH,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), BANGALORE
ITA 940/BANG/2017[2009 - 10]Status: Disposed31/12/2018
E. MANJUNATH,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), BANGALORE
ITA 939/BANG/2017[2008 - 09]Status: Disposed31/12/2018
E. MANJUNATH,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(1), BANGALORE
ITA 938/BANG/2017[2005 - 06]Status: Disposed31/12/2018
FLEXTRONICS TECHNOLOGIES (INDIA) PRIVATE LIMITED,TAMILNADU vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 832/BANG/2017[2012-13]Status: Disposed31/12/2018AY 2012-13
M/S WEG INDUSTRIES (INDIA) PVT.LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 419/BANG/2017[2012-13]Status: Disposed31/12/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(2)(1), BANGALORE vs M/S MARUTHI TRANSFORMERS MANUFACTURING CO., BANGALORE
ITA 2662/BANG/2017[2007-08]Status: Disposed31/12/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX(E), CIRCLE-1, BANGALORE vs M/S KRUPANIDHI EDUCATIONAL TRUST, BANGALORE
ITA 1683/BANG/2017[2012-13]Status: Disposed31/12/2018AY 2012-13
M/S. KRUPANIDHI EDUCATION TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, BANGALORE
ITA 1637/BANG/2017[2012-13]Status: Disposed31/12/2018AY 2012-13
CITRIX SYSTENS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 318/BANG/2016[2011-12]Status: Disposed31/12/2018AY 2011-12
