← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S.CHARIOT INTERNATIONAL (P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1722/BANG/2016[2011-12]Status: Disposed31/12/2018AY 2011-12
INDECOMM GLOBAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1589/BANG/2016[2009-2010]Status: Disposed31/12/2018AY 2009-2010
BIJAPUR CO-OP CREDIT SOCIETY LTD,VIJAYAPUR vs INCOME-TAX OFFICER, VIJAYAPUR
ITA 1314/BANG/2016[2012-13]Status: Disposed31/12/2018AY 2012-13
M/S MANN & HUMMEL FILTER PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 798/BANG/2015[2010-11]Status: Disposed31/12/2018AY 2010-11
M/S WORLD WIDE SHIPPING INC.,MANGALORE vs DCIT, MANGALORE
ITA 92/BANG/2011[2006-07]Status: Disposed31/12/2018AY 2006-07
M/S WORLD WIDE SHIPPING INC.,MANGALORE vs DCIT, MANGALORE
ITA 91/BANG/2011[2005-06]Status: Disposed31/12/2018AY 2005-06
M/S WORLD WIDE SHIPPING INC.,MANGALORE vs DCIT, MANGALORE
ITA 90/BANG/2011[2004-05]Status: Disposed31/12/2018AY 2004-05
SRI KRISHNA PRAJWAL,BANGALORE vs INCOME TAX OFFICER CIRCLE-5(2)(3), BANGALORE
ITA 2986/BANG/2018[2012-13]Status: Disposed28/12/2018AY 2012-13
SMT ANNAPURNA,TUMKUR vs INCOME TAX OFFICER WARD-1, TUMKUR
ITA 2331/BANG/2018[2015-16]Status: Disposed28/12/2018AY 2015-16
SHRI.SHIVAJI MAHARAJ CO-OP CREDIT SOCIETY,BIJAPUR vs INCOME TAX OFFICER WARD-1, BIJAPUR
ITA 706/BANG/2018[2013-14]Status: Disposed21/12/2018AY 2013-14
SHRI SHIVAJI MAHARAJ CO-OP CREDIT SOCIETY,BIJAPUR vs INCOME TAX OFFICER WARD-1, BIJAPUR
ITA 705/BANG/2018[2012-13]Status: Disposed21/12/2018AY 2012-13
SHRI SHIVAJI MAHARAJ CO-OPERATIVE CREDIT SOCIETY,BIJAPUR vs INCOME-TAX OFFICER, WARD-1, BIJAPUR
ITA 704/BANG/2018[2011-2012]Status: Disposed21/12/2018AY 2011-2012
SHRI SHIVAJI MAHARAJ CO-OP CREDIT SOCIETY,BIJAPUR vs INCOME-TAX OFFICER, WARD-1, BIJAPUR
ITA 703/BANG/2018[2009-10]Status: Disposed21/12/2018AY 2009-10
M/S MOODABIDRI CO-OPERATIVE SERVICES BANK LTD,MOODAIDRI vs THE INCOME TAX OFFICER WARD-2(2), MANGALORE
ITA 570/BANG/2018[2012-13]Status: Disposed21/12/2018AY 2012-13
SHRI.PARSWANATH PADMARAJAIAH JAIN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 453/BANG/2018[2013-14]Status: Disposed21/12/2018AY 2013-14
M/S DATTA BUILDERS & DEVELOPERS,DHARWAD vs INCOME TAX OFFICER WARD-2(1), HUBLI
ITA 3210/BANG/2018[2015-16]Status: Disposed21/12/2018AY 2015-16
HASANAMBA FUEL PARK,HASSAN vs INCOME TAX OFFICER WARD-1, HASSAN
ITA 3162/BANG/2018[2014-15]Status: Disposed21/12/2018AY 2014-15
BALARAMSA.S.BASAVA,GADAG vs INCOME TAX OFFICER WARD-1, GADAG
ITA 3139/BANG/2018[2014-15]Status: Disposed21/12/2018AY 2014-15
THE NARGUND TALUKA AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LIMITED,GADAG vs INCOME TAX OFFICER WARD-2, GADAG
ITA 3113/BANG/2018[2014-15]Status: Disposed21/12/2018AY 2014-15
SHRINIDHI URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,BAGALKOT vs INCOME TAX OFFICER WARD-2, BAGALKOT
ITA 3090/BANG/2018[2015-16]Status: Disposed21/12/2018AY 2015-16
