← All Benches

ITAT Bangalore Bench

18,441 judgments

JANAKHANDI TALUKA SHREE PARSHWANATH ALPASAN KYATAR PATTINA SAHAKARI SANGHA NIYAMITHA,BAGALKOT vs INCOME TAX OFFICER WARD-2, BAGALKOT

ITA 3083/BANG/2018[2015-16]Status: Disposed21/12/2018AY 2015-16

SHRI PARVATI PARAMESHWAR PATTIN SAHAKARI SANGHA NIYAMIT,BAGALKOT vs INCOME TAX OFFICER WARD-1, BAGALKOT

ITA 3081/BANG/2018[2015-16]Status: Disposed21/12/2018AY 2015-16

M/S PRATHAMIK KRISHI PATTINA SAHAKARI SANGHA NIYAMIT,BAGALKOT vs INCOME TAX OFFICER WARD-2, BAGALKOT

ITA 2903/BANG/2018[2015-16]Status: Disposed21/12/2018AY 2015-16

M/S 2M POWER HEALTH MANAGEMENT SERVICES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(2), BANGALORE

ITA 2880/BANG/2018[2015-16]Status: Disposed21/12/2018AY 2015-16

RANGE GOWDA,HASSAN vs THE INCOME TAX OFFICER WARD-1(1), HASSAN

ITA 2849/BANG/2018[2014-15]Status: Disposed21/12/2018AY 2014-15

THE GRADUATES CO-OPERATIVE SOCIETY LIMITED,SHIVAMOGGA vs THE INCOME TAX OFFICER WARD-1, SHIVAMOGGA

ITA 2787/BANG/2018[2009-10]Status: Disposed21/12/2018AY 2009-10

SHYAMA DEVI BHUTRA,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(4), BANGALORE

ITA 2683/BANG/2018[2015-16]Status: Disposed21/12/2018AY 2015-16

INCOME TAX OFFICER WARD-6(2)(4), BANGALORE vs M/S BEL EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED, BANGALORE

ITA 2651/BANG/2018[2011-12]Status: Disposed21/12/2018AY 2011-12

INCOME TAX OFFICER WARD-2(1), DAVANGERE vs THE TUNGABHADRA CREDIT CO-OP SOCIETY LIMITED, DAVANGERE

ITA 2541/BANG/2018[2013-14]Status: Disposed21/12/2018AY 2013-14

INCOME TAX OFFICER WARD-1, BIDAR vs SHAILENDRA KISHAN RAO, BIDAR

ITA 2481/BANG/2018[2015-16]Status: Disposed21/12/2018AY 2015-16

SHRI UMED SINGH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE

ITA 2326/BANG/2018[2014-15]Status: Disposed21/12/2018AY 2014-15

KAMLESH H SHAH(HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(2), BANGALORE

ITA 1626/BANG/2018[2008-09]Status: Disposed21/12/2018AY 2008-09

M/S HASHAM INVESTMENTS & TRADING CO.PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE

ITA 1038/BANG/2018[2014-15]Status: Disposed21/12/2018AY 2014-15

M/S.EVOLVING SYSTEMS NETWORK INDIA PVT. LTD.,BANGALORE vs INCOME-TAX OFFICER, WARD-2(1)(2), BANGALORE

ITA 216/BANG/2017[A.Y- 2012-13,]Status: Disposed21/12/2018

INCOME TAX OFFICER WARD-3(4), HUBBALLI vs BSNL EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD, HUBBALLI

ITA 1852/BANG/2017[2013-14]Status: Disposed21/12/2018AY 2013-14

INCOME TAX OFFICER WARD-6(2)(1), BANGALORE vs M/S BASAVESHWARANAGAR CREDIT CO-OPERATIVE SOCIETY, BANGALORE

ITA 1567/BANG/2017[2011-12]Status: Disposed21/12/2018AY 2011-12

SALESFORCE.COM INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 697/BANG/2016[2011-12]Status: Disposed21/12/2018AY 2011-12

ASST.C.I.T., BANGALORE vs M/S AUTODESK INDIA PVT. LTD., BANGALORE

ITA 220/BANG/2016[2011-12]Status: Disposed21/12/2018AY 2011-12

AUTODESK INDIA PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 156/BANG/2016[2011-12]Status: Disposed21/12/2018AY 2011-12

M/S SUNQUEST INFORMATION SYSTEMS (INDIA) PRVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 552/BANG/2015[2010-11]Status: Disposed21/12/2018AY 2010-11