← All Benches
ITAT Bangalore Bench
18,441 judgments
ACIT, MANGALORE vs M/S ADITYA ENTERPRISES, DAKSHINA KANNADA
ITA 1119/BANG/2012[2005-06]Status: Disposed21/12/2018AY 2005-06
M/S ADITYA ENTERPRISES,DAKSHINA KANNADA vs DCIT, MANGALORE
ITA 1023/BANG/2012[2005-06]Status: Disposed21/12/2018AY 2005-06
M/S ADITYA ENTERPRISES,PUTTUR vs ACIT, MANGALORE
ITA 572/BANG/2011[2004-05]Status: Disposed21/12/2018AY 2004-05
M/S ADITYA ENTERPRISES,PUTTUR vs ACIT, MANGALORE
ITA 571/BANG/2011[2003-04]Status: Disposed21/12/2018AY 2003-04
M/S ADITYA ENTERPRISES,PUTTUR vs ACIT, MANGALORE
ITA 570/BANG/2011[2001-02]Status: Disposed21/12/2018AY 2001-02
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE vs MS ALLINACE INFRASTRUCTURE PROJECTS PVT LTD, BANGALORE
ITA 2402/BANG/2018[2012-13]Status: Disposed19/12/2018AY 2012-13
M/S VINUSHRI NANJESH JANASEVA TRUST,MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2288/BANG/2018[2018-19]Status: Disposed19/12/2018AY 2018-19
SEERVI SAMAJ KOTHANUR TRUST,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTIONS) WARD-3, BANGALORE
ITA 2228/BANG/2018[2017-18]Status: Disposed19/12/2018AY 2017-18
M/S DURGOJI GOPAL RAO EDUCATIONAL AND CHARITABLE TRUST,DAVANGERE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), DAVANGERE
ITA 1158/BANG/2018[2010-11]Status: Disposed19/12/2018AY 2010-11
THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, VIJAYAPUR vs SRI VENKATESH V SAKA, BAGALKOT
ITA 1091/BANG/2018[2011-12]Status: Disposed19/12/2018AY 2011-12
M/S UNIVERSAL CREDIT SOUHARDA SAHAKARI NIYAMITHA,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(3), BANGALORE
ITA 2550/BANG/2017[2014-15]Status: Disposed19/12/2018AY 2014-15
M/S UNIVERSAL CREDIT SOUHARDA SAHAKARI NIYAMITHA,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(3), BANGALORE
ITA 2549/BANG/2017[2013-14]Status: Disposed19/12/2018AY 2013-14
M/S SRI VARUN SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(3), BANGALORE
ITA 446/BANG/2018[2013-14]Status: Disposed13/12/2018AY 2013-14
M/S BHASHITA SHRINIDHI,BELAGAVI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2177/BANG/2018[2018-19]Status: Disposed13/12/2018AY 2018-19
INCOME TAX OFFICER WARD-1(1)(3), BANGALORE vs M/S BANGALORE AIRPORT TERMINAL SERVICES PRIVATE LIMITED, BANGALORE
ITA 1587/BANG/2018[2014-15]Status: Disposed13/12/2018AY 2014-15
J V HOLDINGS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1337/BANG/2018[2012-13]Status: Disposed13/12/2018AY 2012-13
INCOME TAX OFFICER WARD-1, TIPTUR vs M/S SRI UDAYARAVI SOUHARDA CREDIT CO-OPERATIVE LIMITED, TIPTUR
ITA 1127/BANG/2018[2014-15]Status: Disposed13/12/2018AY 2014-15
M/S MARIAN INFRASTRUCTURES,MANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MANGALORE
ITA 952/BANG/2017[2009-10]Status: Disposed13/12/2018AY 2009-10
M/S. MILLENNIUM CREDIT CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(3), BENGALURU
ITA 2606/BANG/2017[2013-14]Status: Disposed13/12/2018AY 2013-14
M/S CLEAR WATER TECHNOLOGY SERVICES PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-11(1), BANGALORE
ITA 1419/BANG/2017[2011-12]Status: Disposed13/12/2018AY 2011-12