← All Benches

ITAT Bangalore Bench

18,441 judgments

DCIT, BANGALORE vs M/S SONIC WALL INFO SECURITY PRIVATE LIMITED, BANGALORE

ITA 340/BANG/2015[2010-11]Status: Disposed13/12/2018AY 2010-11

SRI VENUGOPALKRISHNA CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(4), BANGALORE

ITA 932/BANG/2018[2013-14]Status: Disposed7/12/2018AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE vs M/S SRADDHA BUILDERS, BANGALORE

ITA 890/BANG/2018[2013-14]Status: Disposed7/12/2018AY 2013-14

M/S. MALNAD ARECA MARKETING CO-OPERATIVE SOCIETY LTD,SHIVAMOGGA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, SHIVAMOGGA

ITA 49/BANG/2018[2012-13]Status: Disposed7/12/2018AY 2012-13

M/S KARNATAKA CO-OP CREDIT SOCIETY LTD,GULBARGA vs INCOME TAX OFFICER WARD-2(2), BELGAUM

ITA 448/BANG/2018[2010-11]Status: Disposed7/12/2018AY 2010-11

CHATRAPATI SHIVAJI CO-OPERATIVE CREDIT SOCIETY LIMITED,BAGALKOT vs INCOME TAX OFFICER WARD-2, BAGALKOT

ITA 2619/BANG/2018[2015-16]Status: Disposed7/12/2018AY 2015-16

SMT GANGAMBIKE,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(3), BANGALORE

ITA 2598/BANG/2018[2015-16]Status: Disposed7/12/2018AY 2015-16

BLUECROSS MARKETING PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(2), BANGALORE

ITA 2517/BANG/2018[2007-08]Status: Disposed7/12/2018AY 2007-08

MR.KALLAPPAIAH NAGARAJA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE

ITA 2510/BANG/2018[2015-16]Status: Disposed7/12/2018AY 2015-16

INCOME TAX OFFICER WARD-2(1), DAVANGERE vs M/S THE TUNGABHADRA CREDIT CO-OP SOCIETY LTD., DAVANGERE

ITA 2454/BANG/2018[2014-15]Status: Disposed7/12/2018AY 2014-15

SHRI GUNDMI VENKATARAMANA,BANGALORE vs INCOME TAX OFFICER WARD-6(1)(4), BANGALORE

ITA 2410/BANG/2018[2015-16]Status: Disposed7/12/2018AY 2015-16

SMT UMA VENKAT,BANGALORE vs INCOME TAX OFFICER WARD-6(1)(4), BANGALORE

ITA 2409/BANG/2018[2015-16]Status: Disposed7/12/2018AY 2015-16

M/S NYINGMA MOINLAM CHENMO INTERNATIONAL FOUNDATION,MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 2221/BANG/2018[2018-19]Status: Disposed7/12/2018AY 2018-19

PENOR RINPOCHE CHARITY FOUNDATION,MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 2220/BANG/2018[2018-19]Status: Disposed7/12/2018AY 2018-19

M/S GMR CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE

ITA 2022/BANG/2018[2011-12]Status: Disposed7/12/2018AY 2011-12

M/S ICAT EDUCATION TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 1979/BANG/2018[2018-19]Status: Disposed7/12/2018AY 2018-19

M/S.PRATHMIK KRUSHI PATTINA SAHAKAR SANGH NIYAMITA,KOPPAL vs INCOME-TAX, WARD-1, HOSPET

ITA 1957/BANG/2018[2012-13]Status: Disposed7/12/2018AY 2012-13

INCOME TAX OFFICER WARD -6 (2) (4), BENGALURU vs M/S BEE CO-OPERATIVE CREDIT SOCIETY LTD., BENGALURU

ITA 1499/BANG/2018[2010-11]Status: Disposed7/12/2018AY 2010-11

SHUBHALAXMI DHIRENDRA HUILGOL,GADAG vs THE INCOME TAX OFFICER WARD-1, GADAG

ITA 1372/BANG/2018[2007-08]Status: Disposed7/12/2018AY 2007-08

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MAINI MATERIAL MOVEMENT PVT LTD, BANGALORE

ITA 1366/BANG/2018[2014-15]Status: Disposed7/12/2018AY 2014-15