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ITAT Bangalore Bench

18,441 judgments

INCOME TAX OFFICER WARD-2(2), HUBLI vs M/S KARNATAKA UNIVERSITY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED, DHARWAD

ITA 1262/BANG/2018[2014-15]Status: Disposed7/12/2018AY 2014-15

THE KARNATAKA STATE AGARBATHI MANUFACTURERS CO-OPERATIVE SOCIETY,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE

ITA 1233/BANG/2018[2013-14]Status: Disposed7/12/2018AY 2013-14

SMT. JAYA NAGARAJA,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(2), BANGALORE

ITA 1383/BANG/2017[2009-10]Status: Disposed7/12/2018AY 2009-10

M/S BANGALORE CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX BANGALORE-7, BANGALORE

ITA 1194/BANG/2017[2012-13]Status: Disposed7/12/2018AY 2012-13

INCOME TAX OFFICER WARD-7(2)(2), BANGALORE vs M/S KSRTC EMPLOYEE CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 1168/BANG/2017[2013-14]Status: Disposed7/12/2018AY 2013-14

INCOME TAX OFFICER WARD-7(2)(4), BANGALORE vs M/S KAMMAVARI CREDIT CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 1156/BANG/2017[2013-14]Status: Disposed7/12/2018AY 2013-14

M/S.CHILDREN'S EDUCATION SOCIETY,BANGALORE vs JOINT COMMISSIONER OF INCOME-TAX(OSD), BANGALORE

ITA 1743/BANG/2016[2006-07]Status: Disposed7/12/2018AY 2006-07

SONAL RAMESH SHAH,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(3), BANGALORE

ITA 597/BANG/2018[2014-15]Status: Disposed5/12/2018AY 2014-15

UJWALA RAMESH SHAH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE

ITA 596/BANG/2018[2014-15]Status: Disposed5/12/2018AY 2014-15

RAMESH KUMAR SHAH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE

ITA 595/BANG/2018[2014-15]Status: Disposed5/12/2018AY 2014-15

SMT.ALKA KEJRIWAL,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE

ITA 380/BANG/2018[2014-15]Status: Disposed5/12/2018AY 2014-15

SMT.SANGEETA KEJRIWAL,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

ITA 379/BANG/2018[2014-15]Status: Disposed5/12/2018AY 2014-15

SMT.CHANDRA KALA KEJRIWAL,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE

ITA 378/BANG/2018[2014-15]Status: Disposed5/12/2018AY 2014-15

PINKY JAIN,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(1), BANGALORE

ITA 2829/BANG/2018[2014-15]Status: Disposed5/12/2018AY 2014-15

M/S KRUTHIKA SOUHARDA PATTINA SAHAKARA NIYAMITA,HOSPET vs INCOME TAX OFFICER WARD-1, HOSPET

ITA 2558/BANG/2018[2013-14]Status: Disposed5/12/2018AY 2013-14

M/S PEPPERL & FUCHS (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-5(1)(3), BANGALORE

ITA 2257/BANG/2018[2015-16]Status: Disposed5/12/2018AY 2015-16

SHRI KANTILAL (HUF),BENGALURU vs INCOME TAX OFFICER WARD- 5(2)(1), BENGALURU

ITA 2093/BANG/2018[2015-16]Status: Disposed5/12/2018AY 2015-16

SRI MURNIYAPPA NARAYANAPPA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE

ITA 1377/BANG/2018[2014-15]Status: Disposed5/12/2018AY 2014-15

SRI AMBSA R HABIB,HUBLI vs INCOME TAX OFFICER WARD-1(3), HUBLI

ITA 2744/BANG/2017[2013-14]Status: Disposed5/12/2018AY 2013-14

SRI AMBASA R HABIB,HUBLI vs INCOME TAX OFFICER WARD-1(3), HUBLI

ITA 2743/BANG/2017[2012-13]Status: Disposed5/12/2018AY 2012-13