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ITAT Bangalore Bench

18,441 judgments

SRI AMBASA R HSBIB,HUBLI vs INCOME TAX OFFICER WARD-1(3), HUBLI

ITA 2742/BANG/2017[2011-12]Status: Disposed5/12/2018AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs M/S TATA ELXSI. LTD, BANGALORE

ITA 1517/BANG/2017[2011-12]Status: Disposed5/12/2018AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs M/S TATA ELXSI. LTD., BANGALORE

ITA 1516/BANG/2017[2010-11]Status: Disposed5/12/2018AY 2010-11

M/S TATA ELXSI LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 1222/BANG/2017[2011-12]Status: Disposed5/12/2018AY 2011-12

VIJAYA BANK,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LTU, BANGALORE

ITA 1163/BANG/2017[2012-13]Status: Disposed5/12/2018AY 2012-13

M/S HARMAN CONNECTED SERVICES CORPORATION INDIA PVT. LTD.,),BANGALORE vs PR. CIT - 3, BANGALORE

ITA 1101/BANG/2016[2010-11]Status: Disposed5/12/2018AY 2010-11

M/S PRESIDENCY BUILDERS & DEVELOPERS,MANGALORE vs ACIT, MANGALORE

ITA 825/BANG/2014[2008-09]Status: Disposed5/12/2018AY 2008-09

M/S DESAI & CO,HUBLI vs ADDL..C.I.T., HUBLI

ITA 418/BANG/2014[2006-07]Status: Disposed5/12/2018AY 2006-07

M/S INFINERA INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE

ITA 1096/BANG/2011[2007-08]Status: Disposed5/12/2018AY 2007-08

THE ACIT, CIRCLE-5, AHMEDABAD vs M/S. QUINTILES DATA PROCESSING CENTRE (INDIA) PVT. LTD., AHMEDABAD

ITA 1036/AHD/2014[2009-10]Status: Disposed3/12/2018AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE vs M/S SILVER SOFTWARE PVT LTD, BANGALORE

ITA 2293/BANG/2018[2013-14]Status: Disposed30/11/2018AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE vs M/S SILVER SOFTWARE PVT LTD, BANGALORE

ITA 2292/BANG/2018[2013-14]Status: Disposed30/11/2018AY 2013-14

THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S W.S.RETAIL SERVICE PVT LTD, BANGALORE

ITA 297/BANG/2017[2012-13]Status: Disposed30/11/2018AY 2012-13

M/S JUPITER CAPITAL PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(5), BANGALORE

ITA 445/BANG/2018[2014-15]Status: Disposed29/11/2018AY 2014-15

SHIVAYOGI SWAMY AREKUPPI HERMATH,DAVANGERE vs THE INCOME TAX OFFICER WARD-1(2), DAVANGERE

ITA 2693/BANG/2018[2015-16]Status: Disposed29/11/2018AY 2015-16

SRI ANANDA,MYSORE vs THE INCOME TAX OFFICER WARD-1(4), MYSORE

ITA 2263/BANG/2018[2007-08]Status: Disposed29/11/2018AY 2007-08

SRI ANANDA,MYSORE vs THE INCOME TAX OFFICER WARD-2(2), MYSORE

ITA 2262/BANG/2018[2007-08]Status: Disposed29/11/2018AY 2007-08

SRI ANANDA,MYSORE vs THE INCOME TAX OFFICER WARD-2(2), MYSORE

ITA 2261/BANG/2018[2007-08]Status: Disposed29/11/2018AY 2007-08

SMT LEELAVATHI,MYSORE vs THE INCOME TAX OFFICER WARD-2(2), MYSORE

ITA 2260/BANG/2018[2007-08]Status: Disposed29/11/2018AY 2007-08

SMT LEELAVATHI,MYSORE vs THE INCOME TAX OFFICER WARD-1(4), MYSORE

ITA 2259/BANG/2018[2007-08]Status: Disposed29/11/2018AY 2007-08