← All Benches
ITAT Bangalore Bench
18,441 judgments
SMT LEELAVATHI,MYSORE vs THE INCOME TAX OFFICER WARD-2(2), MYSORE
ITA 2258/BANG/2018[2007-08]Status: Disposed29/11/2018AY 2007-08
M/S PADMINI PRODUCTS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 2255/BANG/2018[2015-16]Status: Disposed29/11/2018AY 2015-16
DR.S.BIKKAMCHAND,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE
ITA 2122/BANG/2018[2012-13]Status: Disposed29/11/2018AY 2012-13
M/S TAYANA CONSULT PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX IRCLE-7(1)(1), BANGALORE
ITA 1193/BANG/2018[2013-14]Status: Disposed29/11/2018AY 2013-14
W.S.BASHEER,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 2727/BANG/2017[2012-13]Status: Disposed29/11/2018AY 2012-13
ASST.C.I.T., BANGALORE vs M/S FAIR ISSAC INDIA SOFTWARE PVT. LTD., BANGALORE
ITA 1503/BANG/2015[2011-12]Status: Disposed29/11/2018AY 2011-12
DCIT, BANGALORE vs M/S VECTRA CONSULTING SERVICES PVT. LTD., BANGALORE
ITA 376/BANG/2014[2009-10]Status: Disposed29/11/2018AY 2009-10
EPSILON ADVISORS P. LTD.,BANGALORE vs CIT, BANGALORE
ITA 1608/BANG/2014[2006-07]Status: Disposed29/11/2018AY 2006-07
EPSILON ADVISORS P. LTD.,BANGALORE vs CIT, BANGALORE
ITA 1607/BANG/2014[2006-07]Status: Disposed29/11/2018AY 2006-07
DCIT, BANGALORE vs M/S EPSILON ADVISORS PVT. LTD., BANGALORE
ITA 1600/BANG/2014[2006-07]Status: Disposed29/11/2018AY 2006-07
DCIT, BANGALORE vs M/S EPSILON ADVISORS PVT. LTD., BANGALORE
ITA 1569/BANG/2014[2006-07]Status: Disposed29/11/2018AY 2006-07
M/S SANGEETHA MOBILES PVT LTD,BANGALORE vs ADDLI COMMISSIONER OF INCOME TAX RANGE-12, BANGALORE
ITA 720/BANG/2017[2010-11]Status: Disposed28/11/2018AY 2010-11
SHRI. DILIP GIRDHAR,BANGALORE vs INCOME-TAX OFFICER, WARD 6(1)(2), BANGALORE
ITA 2559/BANG/2018[2015-16]Status: Disposed27/11/2018AY 2015-16
ABHISHEK AGARWAL,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(1), BANGALORE
ITA 2521/BANG/2018[2015-16]Status: Disposed27/11/2018AY 2015-16
AVINASH AGARWAL,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(5), BANGALORE
ITA 2520/BANG/2018[2015-16]Status: Disposed27/11/2018AY 2015-16
SMT URMILA RAMESH,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MANGALORE
ITA 2506/BANG/2018[2013-14]Status: Disposed27/11/2018AY 2013-14
SMT URMILA RAMESH,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), BANGALORE
ITA 2505/BANG/2018[2012-13]Status: Disposed27/11/2018AY 2012-13
M/S S R CONSTRUCTION COMPANY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 2111/BANG/2018[2014-15]Status: Disposed27/11/2018AY 2014-15
M/S NAM ESTATES PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-5(1)(1), BANGALORE
ITA 2102/BANG/2018[2013-14]Status: Disposed27/11/2018AY 2013-14
INCOME TAX OFFICER WARD-4(2)(1), BENGALURU vs M/S ITI EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD., BENGALURU
ITA 2097/BANG/2018[2013-14]Status: Disposed27/11/2018AY 2013-14
