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ITAT Bangalore Bench

18,441 judgments

M/S RAJESH EXPORTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE

ITA 176/BANG/2018[2014-15]Status: Disposed27/11/2018AY 2014-15

M/S RAJESH EXPORTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE

ITA 175/BANG/2018[2013-14]Status: Disposed27/11/2018AY 2013-14

M/S RAJESH EXPORTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE, BANGALORE

ITA 174/BANG/2018[2012-13]Status: Disposed27/11/2018AY 2012-13

INCOME TAX OFFICER (EXEMPTIONS) WARD-1, MYSORE vs M/S MYSORE CITY POLICE WELFARE TRUST(R), MYSORE

ITA 1593/BANG/2018[2008-09]Status: Disposed27/11/2018AY 2008-09

DHANALAXMI VIVIDHODHESH SAHAKARI SANGH LTD,GADAG vs INCOME TAX OFFICER WARD-1, GADAG

ITA 1588/BANG/2018[2007-08]Status: Disposed27/11/2018AY 2007-08

SRI DATTU HANUMANTAPPA MEHTRE,BIDAR vs INCOME TAX OFFICER WARD-1, BIDAR

ITA 1254/BANG/2018[2012-13]Status: Disposed27/11/2018AY 2012-13

M/S. RAJESH EXPORTS LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU

ITA 931/BANG/2017[2008 - 09]Status: Disposed27/11/2018

M/S RAJESH EXPORTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE

ITA 930/BANG/2017[2011-12]Status: Disposed27/11/2018AY 2011-12

M/S RAJESH EXPORTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE

ITA 929/BANG/2017[2010-11]Status: Disposed27/11/2018AY 2010-11

M/S RAJESH EXPORTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE

ITA 928/BANG/2017[2009-10]Status: Disposed27/11/2018AY 2009-10

NIRAYU PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(2), BANGALORE

ITA 1805/BANG/2017[2004-05]Status: Disposed27/11/2018AY 2004-05

INCOME TAX OFFICER WARD-2(3), HUBLI vs THE WEST COAST PAPER MILL EMPLOYEES SOUHARDA CREDIT CO-OPERATIVE SOCIETY LTD, DANDELI

ITA 1440/BANG/2017[2013-14]Status: Disposed27/11/2018AY 2013-14

M/S RAJESH EXPORTS LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE

ITA 1059/BANG/2017[2010-11]Status: Disposed27/11/2018AY 2010-11

M/S RAJESH EXPORTS LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE

ITA 1058/BANG/2017[2011-12]Status: Disposed27/11/2018AY 2011-12

M/S RAJESH EXPORTS,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE

ITA 1056/BANG/2017[2009-10]Status: Disposed27/11/2018AY 2009-10

M/S RAJESH EXPORTS LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE

ITA 1034/BANG/2017[2008-09]Status: Disposed27/11/2018AY 2008-09

ITO, BANGALORE vs M/S I PASS INDIA PVT. LTD., BANGALORE

ITA 619/BANG/2016[2011-12]Status: Disposed27/11/2018AY 2011-12

GMR TAMBARAM TINDIVANAM EXPRESSWAYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE

ITA 545/BANG/2018[2013-14]Status: Disposed26/11/2018AY 2013-14

SRI. E.KRISHNAMURTHY (IND),PUTTUR vs DCIT-CENTRAL CIRCLE, BANGALORE

ITA 1798/BANG/2016[2009-2010]Status: Disposed26/11/2018AY 2009-2010

DCIT, MANGALORE vs E RAMESH UPADHYAYA HUF, DAKSHINA KANNADA

ITA 996/BANG/2012[2008 - 09]Status: Disposed26/11/2018