DR.SUSHANTH RAI,MANGALORE vs. INCOME TAX OFFICER WARD-1(2), MANGALORE

PDF · subscribers
ITA 2864/BANG/2018Status: DisposedITAT Bangalore02 January 2019AY 2010-11

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →