← All Benches

ITAT Bangalore Bench

18,460 judgments

SHRI.CHANDRASHEKAR REDDY,BELLARY vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, GULBARGA

ITA 2034/BANG/2016[2010-11]Status: Disposed11/1/2019AY 2010-11

SHRI.CHANDRASHEKAR REDDY,BELLARY vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, GULBARGA

ITA 2033/BANG/2016[2009-10]Status: Disposed11/1/2019AY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE vs SRI. E RAMANA REDDY, BANGALORE

ITA 1832/BANG/2015[2009-10]Status: Disposed11/1/2019AY 2009-10

M/S RUKMINI EDUCATIONAL CHARITABLE TRUST,BANGALORE vs DCIT, BANGALORE

ITA 809/BANG/2014[2004-05]Status: Disposed11/1/2019AY 2004-05

SRI RAJESH KUMAR,BANGALORE vs ACIT, BANGALORE

ITA 195/BANG/2010[2005-06]Status: Disposed11/1/2019AY 2005-06

M/S CYBERSTAR INFOCOM PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE

ITA 159/BANG/2018[2015-16]Status: Disposed10/1/2019AY 2015-16

M/S CYBERSTAR INFOCOM PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE

ITA 158/BANG/2018[2014-15]Status: Disposed10/1/2019AY 2014-15

M/S CYBERSTAR INFOCOM PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE

ITA 157/BANG/2018[2013-14]Status: Disposed10/1/2019AY 2013-14

M/S CYBERSTAR INFOCOM PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE

ITA 156/BANG/2018[2011-12]Status: Disposed10/1/2019AY 2011-12

SHRI.ANIL GOWDA,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(2), BANGALORE

ITA 1316/BANG/2018[2014-15]Status: Disposed10/1/2019AY 2014-15

M/S I D BHANGARSHATTRA AND SONS,BANGALORE vs INCOME TAX OFFICER WARD-1, GADAG

ITA 3057/BANG/2018[2014-15]Status: Disposed9/1/2019AY 2014-15

SRI DAMODAR REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-4(2)(2), BANGALORE

ITA 3052/BANG/2018[2008-09]Status: Disposed9/1/2019AY 2008-09

SMT ROOPA,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2), BANGALORE

ITA 3046/BANG/2018[2008-09]Status: Disposed9/1/2019AY 2008-09

SRI SRINIVAS REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2), BANGALORE

ITA 3045/BANG/2018[2008-09]Status: Disposed9/1/2019AY 2008-09

M/S. CANDOR BUSINESS SOLUTIONS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-2(1)(1), BENGALURU

ITA 2607/BANG/2018[2013-14]Status: Disposed9/1/2019AY 2013-14

M/S INNOVITI PAYMENT SOLUTIONS PVT LTD,BANGALORE vs THE INCOME TAX OFFICER CIRCLE-3(1)(1), BANGALORE

ITA 1278/BANG/2018[2014-15]Status: Disposed9/1/2019AY 2014-15

ITO, BANGALORE vs M/S OUTSOURCE PARTNERS INTERNATIONAL PVT. LTD., BANGALORE

ITA 916/BANG/2016[2009-10]Status: Disposed9/1/2019AY 2009-10

M/S WIPRO CHANDRIKA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 788/BANG/2018[2013-14]Status: Disposed4/1/2019AY 2013-14

SHRI BHATKAL RAMARAO PRAKASH,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(3), BANGALORE

ITA 2692/BANG/2018[2015-16]Status: Disposed4/1/2019AY 2015-16

M/S VYDEHI SCHOOL OF EXECELLENCE,BANGALORE vs INCOME TAX OFFICER WARD-4(2)(1), BANGALORE

ITA 1668/BANG/2018[2014-15]Status: Disposed4/1/2019AY 2014-15