← All Benches
ITAT Bangalore Bench
18,460 judgments
S RAMAPPA,HARIHAR vs THE INCOME TAX OFFICER WARD-1(3), DAVANGERE
ITA 974/BANG/2018[2012-13]Status: Disposed11/1/2019AY 2012-13
SHRI K RAMASWAMY,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 963/BANG/2018[2011-12]Status: Disposed11/1/2019AY 2011-12
K RAMASWAMY,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 962/BANG/2018[2010-11]Status: Disposed11/1/2019AY 2010-11
K RAMASWAMY,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 960/BANG/2018[2009-10]Status: Disposed11/1/2019AY 2009-10
M/S LAMINA SUSPENSIONS PRODUCTS LIMITED,MANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAAAAX CIRCLE-2(1), MANGALORE
ITA 337/BANG/2018[2013-14]Status: Disposed11/1/2019AY 2013-14
M/S LAMINA SUSPENSIONS PRODUCTS LTD,MANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX RANGE-2, MANGALORE
ITA 336/BANG/2018[2012-13]Status: Disposed11/1/2019AY 2012-13
M/S MAHANTH MOTORS,DAVANGERE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), DAVANGERE
ITA 3352/BANG/2018[2015-16]Status: Disposed11/1/2019AY 2015-16
M/S MAHANTH MOTORS,DAVANGERE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), DAVANGERE
ITA 3351/BANG/2018[2014-15]Status: Disposed11/1/2019AY 2014-15
R NAGESH GOWDA,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 3294/BANG/2018[2015-16]Status: Disposed11/1/2019AY 2015-16
PRALHADGOUDA K.PATIL,GADAG vs INCOME TAX OFFICER WARD-2, GADAG
ITA 3205/BANG/2018[2014-15]Status: Disposed11/1/2019AY 2014-15
M/S VISWAKALYAN EDUCATIONAL CULTURAL& SOCIAL ASSOCIATION,VIJAYAPURA vs THE INCOME TAX OFFICER (EXEMPTION) WARD-1, GULBARGA
ITA 2248/BANG/2018[2009-10]Status: Disposed11/1/2019AY 2009-10
M/S UDAYA SOUHARDA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(4), BANGALORE
ITA 206/BANG/2018[2014-15]Status: Disposed11/1/2019AY 2014-15
M/S KARLE INTERNATIONAL PVT LTD,BANGALORE vs THE DEPUUTY COMMISSIONER OF INCOME TAX CIRCLE-11(5), BANGALORE
ITA 2738/BANG/2017[2009-10]Status: Disposed11/1/2019AY 2009-10
M/S TUMKUR DISTRICT FARMERS/MILK PRODUCERS & EMPLOYEES OF MILK PRODUCER CO-OPERATIVE SOCIETIES GENERAL WELFARE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2729/BANG/2017[2017-18]Status: Disposed11/1/2019AY 2017-18
M/S TUMKUR DISTRICT FARMERS/ MILK PRODUCERS AND EMPLOYEES OF MILK PRODUCERS CO-OPERATIVE SOCIETIES GENERAL WELFARE TRUST,TUMKUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
ITA 2726/BANG/2017[2017-18]Status: Disposed11/1/2019AY 2017-18
SUNKU PADMANABHA,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(3), BENGALURU
ITA 2639/BANG/2017[2014-15]Status: Disposed11/1/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE vs M/S VASAVI HOUSING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 1853/BANG/2017[2014-15]Status: Disposed11/1/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE vs SRI E RAMANA REDDY, BANGALORE
ITA 1838/BANG/2017[2015-16]Status: Disposed11/1/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE vs SRI E RAMANA REDDY, BANGALORE
ITA 1837/BANG/2017[2014-15]Status: Disposed11/1/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE vs SRI E RAMANA REDDY, BANGALORE
ITA 1836/BANG/2017[2013-14]Status: Disposed11/1/2019AY 2013-14
