← All Benches
ITAT Bangalore Bench
18,462 judgments
S V JANARDHAN,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(3), BANGALORE
ITA 3383/BANG/2018[2015-16]Status: Disposed18/1/2019AY 2015-16
M/S MADURA SPINNING & MANUFACTURING LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(3), BANGALORE
ITA 3366/BANG/2018[2014-15]Status: Disposed18/1/2019AY 2014-15
M/S SRI GANAPATHI URBAN CO-OPERATIVE BANK LIMITED,SHIVAMOGGA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, SHIMOGA
ITA 3303/BANG/2018[2014-15]Status: Disposed18/1/2019AY 2014-15
B S MANJUNATH,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(3), BANGALORE
ITA 3302/BANG/2018[2015-16]Status: Disposed18/1/2019AY 2015-16
M/S SAHYAADRI HEALTH TOURISM PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, SHIVAMOGGA
ITA 3120/BANG/2018[2014-15]Status: Disposed18/1/2019AY 2014-15
SMT NARAYANAMMA,BANGALORE vs THE INCOME TAX OFFICER WARD-1, KOLAR
ITA 2162/BANG/2018[2008-09]Status: Disposed18/1/2019AY 2008-09
INVTEVA PRODUCTS INDIA AUTOMOTIVE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 830/BANG/2017[2012-13]Status: Disposed18/1/2019AY 2012-13
M/S IHS PARTS MANAGEMENT PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1171/BANG/2011[2007-08]Status: Disposed18/1/2019AY 2007-08
SHRI PRABHULINGESHWAR URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,BELAGAVI vs INCOME TAX OFFICER WARD-1(5), BELGAVI
ITA 2941/BANG/2018[2015-16]Status: Disposed17/1/2019AY 2015-16
DR C FERNANDES CO-OPERATIVE CREDIT SOCIETY,UTTARA KANNADA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL PROCESSING CELL TDS, UTTARA KANNADA
ITA 1490/BANG/2018[2015-16]Status: Disposed17/1/2019AY 2015-16
DR C FERNANDES CO-OPERATIVE CREDIT SOCIETY LIMITED,UTTARA KANNADA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL PROCESSING CELL TDS, UTTARA KANNADA
ITA 1489/BANG/2018[2015-16]Status: Disposed17/1/2019AY 2015-16
DR C FERNANDES CO-OPERATIVE CREDIT SOCIETY LIMITED,UTTARA KANNADA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL PROCESSING CELL TDS, UTTARA KANNADA
ITA 1488/BANG/2018[2014-15]Status: Disposed17/1/2019AY 2014-15
DR C FERNANDES CO-OPERATIVE CREDIT SOCIETY LIMITED,UTTARA KANNADA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL PROCESSING CELL TDS, UTTARA KANNADA
ITA 1487/BANG/2018[2014-15]Status: Disposed17/1/2019AY 2014-15
DR C FERNANDES CO-OPERATIVE CREDIT SOCIETY LIMITED,UTTARA KANNADA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL PROCESSING CELL TDS, UTTARA KANNADA
ITA 1486/BANG/2018[2014-15]Status: Disposed17/1/2019AY 2014-15
DR C FERNANDES CO-OPERATIVE CREDIT SOCIETY LIMITED,UTTARA KANNADA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL PROCESSING CELL TDS, UTTARA KANNADA
ITA 1485/BANG/2018[2014-15]Status: Disposed17/1/2019AY 2014-15
DR C FERNANDES CO-OPERATIVE CREDIT SOCIETY LIMITED,UTTARA KANNADA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(4), UTTARA KANNADA
ITA 1484/BANG/2018[2013-14]Status: Disposed17/1/2019AY 2013-14
DR C FERNANDES CO-OPERATIVE CREDIT SOCIETY LIMITED,UTTARA KANNADA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL PROCESSING CELL-TDS, UTTARA KANNADA
ITA 1483/BANG/2018[2013-14]Status: Disposed17/1/2019AY 2013-14
DR C FERNANDES CO-OPERATIVE CREDIT SOCIETY LIMITED,UTTARA KANNADA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL PROCESSING CELL-TDS, UTTARA PRADESH
ITA 1482/BANG/2018[2013-14]Status: Disposed17/1/2019AY 2013-14
KARE ELECTRONICS & DEVELOPMENT PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-11(5), BANGALORE
ITA 799/BANG/2017[2009-10]Status: Disposed17/1/2019AY 2009-10
M/S HML AGENCIES PVT. LTD.,MANGALORE vs DCIT, MANGALORE
ITA 83/BANG/2011[2002-03]Status: Disposed17/1/2019AY 2002-03
