← All Benches
ITAT Bangalore Bench
18,462 judgments
THE HIMALAYA DRUG COMPANY,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-6(1), BANGALORE
ITA 802/BANG/2017[2005-06]Status: Disposed25/1/2019AY 2005-06
CITRIX R & D INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 383/BANG/2017[2012-13]Status: Disposed25/1/2019AY 2012-13
FOUNDATION FOR INDIAN SPORTING TALENT (FIST),BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), WARD-1, BAGALORE
ITA 1711/BANG/2017[2012-13]Status: Disposed25/1/2019AY 2012-13
FOUNDATION FOR INDIAN SPORTING TALENT (FIST),BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS), CIRCLE-17(1), BANGALORE
ITA 1710/BANG/2017[2011-12]Status: Disposed25/1/2019AY 2011-12
DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS), CIRCLE-17(1), BANGALORE vs M/S. FOUNDATION FOR INDIAN SPORTING TALENT (IFST), BANGALORE
ITA 1666/BANG/2017[2012-13]Status: Disposed25/1/2019AY 2012-13
DEPUTY DIRECTOR OF INCOME TAX (EXEMTIONS), CIRCLE-17(1), BANGALOE vs M/S FOUNDATION FOR INDIAN SPORTING TALENT (FIST), BANGALORE
ITA 1665/BANG/2017[2011-12]Status: Disposed25/1/2019AY 2011-12
M/S. PROVINCIAL HOUSE SISTERS OF CHARITY,MANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE - 1, MANGALORE
ITA 1038/BANG/2017[2012 - 13]Status: Disposed25/1/2019
M/S. ESSILOR MANUFACTURING (INDIA) PRIVATE LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2125/BANG/2016[2009-10]Status: Disposed25/1/2019AY 2009-10
M/S. ESSILOR MANUFACTURING (INDIA) PRIVATE LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2124/BANG/2016[2008-09]Status: Disposed25/1/2019AY 2008-09
ESSILOR MANUFACTURING (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 239/BANG/2015[2010-11]Status: Disposed25/1/2019AY 2010-11
DCIT, BANGALORE vs M/S ESSILOR MANUFACTURING INDIA PVT. LTD., BANGALORE
ITA 211/BANG/2015[2010-11]Status: Disposed25/1/2019AY 2010-11
DCIT, BANGALORE vs M/S ESSILOR MANUFACTURING INDIA PVT. LTD., BANGALORE
ITA 1166/BANG/2015[2010-11]Status: Disposed25/1/2019AY 2010-11
M/S MYSORE MINERALS LIMITED,BANGALORE vs CIT, BANGALORE
ITA 464/BANG/2014[2009-10]Status: Disposed25/1/2019AY 2009-10
DCIT, BANGALORE vs M/S TYCO ELECTRONICS SYSTEMS INDIA PRIVATE LIMITED, BANGALORE
ITA 311/BANG/2012[2005-06]Status: Disposed25/1/2019AY 2005-06
TYCO ELECTRONICS SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 231/BANG/2012[2005-06]Status: Disposed25/1/2019AY 2005-06
M/S. TYCO ELECTRONICS SYSTEMS INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1327/BANG/2010[2006-07]Status: Disposed25/1/2019AY 2006-07
SONY INDIA SOFTWARE CENTRE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6(1)(2), BANGALORE
ITA 1745/BANG/2017[2013-14]Status: Disposed23/1/2019AY 2013-14
SRI MANNU,MYSORE vs INCOME TAX OFFICER WARD-1(1), MYSORE
ITA 3426/BANG/2018[2014-15]Status: Disposed18/1/2019AY 2014-15
SHIVANAND VEERABASAPA PALLED,GADAG vs THE INCOME TAX OFFICER WARD-2, GADAG
ITA 3408/BANG/2018[2015-16]Status: Disposed18/1/2019AY 2015-16
M/S PAVAMANA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(4), BANGALORE
ITA 3402/BANG/2018[2015-16]Status: Disposed18/1/2019AY 2015-16