← All Benches
ITAT Bangalore Bench
18,462 judgments
M/S.TUMKUR DCC BANK LTD.,TUMKUR vs ASST. COMMISSIONER OF INCOME TAX, TUMKUR
ITA 1532/BANG/2016[2009-2010]Status: Disposed31/1/2019AY 2009-2010
FNF BUSINESS PROCESS OUTSOURCING,BANGALORE vs DCIT CR 3(1)(2), BANGALORE
ITA 221/BANG/2015[2010-2011]Status: Disposed31/1/2019AY 2010-2011
M/S K MOHAN & CO.(EXPORTS)P LTD,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1197/BANG/2014[2009-10]Status: Disposed31/1/2019AY 2009-10
SMT.NEELAM PACHISIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE
ITA 867/BANG/2018[2013-14]Status: Disposed30/1/2019AY 2013-14
SRI.PANNALAL PUKRAJ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(2), BANGALORE
ITA 413/BANG/2018[2012-13]Status: Disposed30/1/2019AY 2012-13
DEEPAK MOHANGOUDA PATIL,GADAG vs INCOME TAX OFFICER WARD-2, GADAG
ITA 3204/BANG/2018[2014-15]Status: Disposed30/1/2019AY 2014-15
MR. NAVEEN KUMAR RAMASAMY,KARUR vs INCOME TAX OFFICER, WARD 1(4), MYSORE
ITA 1997/BANG/2018[2009-10]Status: Disposed30/1/2019AY 2009-10
INCOME TAX OFFICER, WARD-3, KALABURGI vs SHRI. SANTHOSH VERGHESE, KALABURGI
ITA 2693/BANG/2017[2012-13]Status: Disposed30/1/2019AY 2012-13
INCOME TAX OFFICER, BANGALORE vs SRI.C.K.NANDIGONNANAVAR, HAVERI
ITA 1648/BANG/2016[2008-09]Status: Disposed30/1/2019AY 2008-09
SMT. JAYA NAGARAJA,BANGALORE vs ITO, BANGALORE
ITA 1264/BANG/2015[2009-10]Status: Disposed30/1/2019AY 2009-10
MS SUSTAINABLE ALTERNATIVES FOR RURAL ACCORD TRUST,SHIMOGA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 2620/BANG/2017[2017-18]Status: Disposed29/1/2019AY 2017-18
M/S. ANZ SUPPORT SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1831/BANG/2016[2012-13]Status: Disposed28/1/2019AY 2012-13
KAILASH ROYAL PREMIUM PROJECTS PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-4(1)(2), BANGALORE
ITA 3316/BANG/2018[2013-14]Status: Disposed25/1/2019AY 2013-14
NATIONAL AERONAUTICAL LABORATORY EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(2)(2), BANGALORE
ITA 3315/BANG/2018[2015-16]Status: Disposed25/1/2019AY 2015-16
NATIONAL AERONAUTICAL LABORATORY EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(2)(2), BANGALORE
ITA 3314/BANG/2018[2014-15]Status: Disposed25/1/2019AY 2014-15
SRI NORATANMAL CHORARIA,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(5), BANGALORE
ITA 3178/BANG/2018[2013-14]Status: Disposed25/1/2019AY 2013-14
M/S SRI BASAVESHWARA SWAMY PATTANA SAHAKARA SANGHA,SHIVAMOGGA vs THE INCOME TAX OFFICER WARD-1, SHIVAMOGGA
ITA 2794/BANG/2018[2012-13]Status: Disposed25/1/2019AY 2012-13
M/S SRI BASAVESHWARA SWAMY PATTANA SAHAKARA SANGHA,SHIVAMOGGA vs THE INCOME TAX OFFICER WARD-1, SHIVAMOGGA
ITA 2793/BANG/2018[2009-10]Status: Disposed25/1/2019AY 2009-10
SAMEER MULABAGAL,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(4), BANGALORE
ITA 2785/BANG/2018[2015-16]Status: Disposed25/1/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE vs M/S HIMALAYA DRUG COMPANY, BANGALORE
ITA 820/BANG/2017[2005-06]Status: Disposed25/1/2019AY 2005-06