← All Benches
ITAT Bangalore Bench
18,462 judgments
SRI MARKANDEYA MAHARSHI PADMASHALI GURUPEETA MAHA SAMSTHANA,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTION) WARD-3, BANGALORE
ITA 277/BANG/2017[2012-13]Status: Disposed6/2/2019AY 2012-13
SRI MARKANDEYA MAHARSHI PADMASHALI GURUPEETA MAHA SAMSTHANA,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTION) WARD-3, BANGALORE
ITA 274/BANG/2017[2011-12]Status: Disposed6/2/2019AY 2011-12
NATIONAL SILKWORM SEED ORGANISATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(1), BANGALORE
ITA 1875/BANG/2017[2013-14]Status: Disposed6/2/2019AY 2013-14
NATIONAL SILKWORM SEED ORGANIZATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(1), BANGALORE
ITA 1874/BANG/2017[2012-13]Status: Disposed6/2/2019AY 2012-13
NATIONAL SILKWORM SEED ORGANIZATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(1), BANGALORE
ITA 1873/BANG/2017[2011-12]Status: Disposed6/2/2019AY 2011-12
K VISHWANATHAN, PROP: VIJAYA ENTERPRISES,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE
ITA 1482/BANG/2017[2008-09]Status: Disposed6/2/2019AY 2008-09
DCIT, BANGALORE vs M/S C - CUBE SOLUTIIONS PVT. LTD., BANGALORE
ITA 475/BANG/2016[2011-12]Status: Disposed6/2/2019AY 2011-12
M/S BRIGADE ENTERPRISES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 532/BANG/2018[2014-15]Status: Disposed5/2/2019AY 2014-15
M/S BRIGADE ENTERPRISES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 531/BANG/2018[2012-13]Status: Disposed5/2/2019AY 2012-13
DEV KUMAR ROY,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(1), BANGALORE
ITA 2350/BANG/2018[2012-13]Status: Disposed5/2/2019AY 2012-13
M/S. PGS PREMIERE CONFERENCING PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(3), BENGALURU
ITA 2804/BANG/2017[2013-14]Status: Disposed5/2/2019AY 2013-14
M/S GOLD ENTERPRISES,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 1094/BANG/2016[2011-12]Status: Disposed4/2/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), BANGALORE vs SHRI SACHIN KAMATH, BANGALORE
ITA 1784/BANG/2017[2011-12]Status: Disposed31/1/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE vs SHRI SACHIN KAMATH, BANGALORE
ITA 1783/BANG/2017[2009-10]Status: Disposed31/1/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), BANGALORE vs SHRI SACHIN KAMATH, BANGALORE
ITA 1782/BANG/2017[2008-09]Status: Disposed31/1/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), BANGALORE vs SHRI SACHIN KAMATH, BANGALORE
ITA 1781/BANG/2017[2007-08]Status: Disposed31/1/2019AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE vs SHRI SACHIN KAMATH, BANGALORE
ITA 1780/BANG/2017[2006-07]Status: Disposed31/1/2019AY 2006-07
M/S CHEMMANUR METALS AND ALLOYS PVT. LTD.,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 934/BANG/2016[2007-08]Status: Disposed31/1/2019AY 2007-08
M/S CHAYAGRAPHICS (INDIA) PVT. LTD.,BANGALORE vs CIT, BANGALORE
ITA 910/BANG/2016[2006-07]Status: Disposed31/1/2019AY 2006-07
M/STE CONNECTIVITY GLOBAL SHARED SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 644/BANG/2016[2011-12]Status: Disposed31/1/2019AY 2011-12
