← All Benches

ITAT Bangalore Bench

18,462 judgments

M/S KPTCL,BANGALORE vs ITO(OSD)(TDS)LTPU, BANGALORE

ITA 2390/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S KPTCL,BANGALORE vs ITO(OSD)(TDS)LTPU, BANGALORE

ITA 2389/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S KPTCL,BELGAUM vs ITO(OSD)(TDS)LTPU, BANGALORE

ITA 2388/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S KPTCL,BELGAUM vs ITO(OSD)(TDS)LTPU, BANGALORE

ITA 2387/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S KPTCL,BANGALORE vs ITO(OSD)(TDS)LTPU, BANGALORE

ITA 2386/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S KPTCL,BANGALORE vs ITO(OSD)(TDS)LTPU, BANGALORE

ITA 2385/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S KPTCL,TUMKUR vs ITO(OSD)(TDS)LTPU, BANGALORE

ITA 2384/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S KPTCL,TUMKUR vs ITO(OSD)(TDS)LTPU, BANGALORE

ITA 2383/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S KPTCL,MYSORE vs ITO(OSD)(TDS)LTPU, BANGALORE

ITA 2382/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S KPTCL,MYSORE vs ITO(OSD)(TDS)LTPU, BANGALORE

ITA 2381/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S KPTCL,TUMKUR vs ITO (OSD)(TDS)LTPU, BANGALORE

ITA 2380/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S KPTCL,TUMKUR vs ITO(OSD)(TDS)LTPU, BANGALORE

ITA 2379/BANG/2017[2015-16]Status: Disposed8/2/2019AY 2015-16

M/S ITTIAM SYSTEMS PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 2221/BANG/2017[2012-13]Status: Disposed8/2/2019AY 2012-13

MR.V.NARASIMHAN,BHADRAVATHI vs INCOME-TAX OFFICER, SHIMOGA

ITA 2312/BANG/2016[2005-06]Status: Disposed8/2/2019AY 2005-06

GMR ENTERPRISES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2148/BANG/2016[2013-14]Status: Disposed8/2/2019AY 2013-14

GMR ENTERPRISES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2146/BANG/2016[2011-12]Status: Disposed8/2/2019AY 2011-12

GMR ENTERPRISES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2145/BANG/2016[2010-11]Status: Disposed8/2/2019AY 2010-11

M/S OPTUM HEALTH & TECHNOLOGY (INDIA) PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE

ITA 1068/BANG/2016[2012-13]Status: Disposed8/2/2019AY 2012-13

EUROMONITOR RESEARCH & CONSULTING INDIA PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE

ITA 970/BANG/2018[2014-15]Status: Disposed6/2/2019AY 2014-15

SRI H P BASAVARAJU,MYSORE vs THE INCOME TAX OFFICER WARD-1(1), MYSORE

ITA 947/BANG/2018[2011-12]Status: Disposed6/2/2019AY 2011-12