← All Benches
ITAT Bangalore Bench
18,462 judgments
MR.K MOHAN SHET,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MANGALORE
ITA 2592/BANG/2018[1985-86]Status: Disposed20/2/2019AY 1985-86
MR.UMESH SHET,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MANGALORE
ITA 2591/BANG/2018[1985-86]Status: Disposed20/2/2019AY 1985-86
MRS.SUMAN C SANU,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MANGALORE
ITA 2588/BANG/2018[1985-86]Status: Disposed20/2/2019AY 1985-86
SHREE GURU RAGHAVENDRA COTTON GINNING & PRESSING FACTORY,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 1984/BANG/2018[2015-16]Status: Disposed20/2/2019AY 2015-16
INCOME TAX OFFICER, BANGALORE vs LATE SMT. LAKSHMAMMA, BANGALORE
ITA 1696/BANG/2016[2007-2008]Status: Disposed20/2/2019AY 2007-2008
INCOME TAX OFFICER, BANGALORE vs LATE SMT. LAKSHMAMMA, BANGALORE
ITA 1695/BANG/2016[2006-07]Status: Disposed20/2/2019AY 2006-07
INCOME TAX OFFICER, BANGALORE vs LATE SRI.A.S.NARAYANA RAJU, BANGALORE
ITA 1694/BANG/2016[2007-2008]Status: Disposed20/2/2019AY 2007-2008
INCOME TAX OFFICER, BANGALORE vs LATE SRI.A.S.NARAYANA RAJU, BANGALORE
ITA 1693/BANG/2016[2006-07]Status: Disposed20/2/2019AY 2006-07
RAMA JOGI REDDY SANEPALLI,BANGALORE vs INCOME TAX OFFICER WARD-2(3)(2), BANGALORE
ITA 34/BANG/2019[2015-16]Status: Disposed15/2/2019AY 2015-16
M/S BAJPE VYAVASAYA SEVA SAHAKARI BANK NIYAMITHA,MANGALORE vs THE INCOME TAX OFFICER WARD-2(4), MANGALORE
ITA 825/BANG/2018[2009-10]Status: Disposed15/2/2019AY 2009-10
M/S BAJPE VYAVASAYA SEVA SAHAKARI BANK NIYAMITHA,MANGALORE vs THE INCOME TAX OFFICER WARD-2(4), MANGALORE
ITA 824/BANG/2018[2011-12]Status: Disposed15/2/2019AY 2011-12
SHRI. UTTAMCHAND KHATRI,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(2), BENGALURU
ITA 823/BANG/2018[2014-15]Status: Disposed15/2/2019AY 2014-15
MR.ANUJ MADHUKAR KUMAR, BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE
ITA 523/BANG/2018[2014-15]Status: Disposed15/2/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), DAVANGERE vs SHRI.C.S.PRASAD, CHALLAKERE
ITA 359/BANG/2018[2009-10]Status: Disposed15/2/2019AY 2009-10
SRI RAJA REDDY KIRAN,BANGALORE vs THE INCOME TAX OFFICER WARD-1(2)(3), BANGALORE
ITA 3117/BANG/2018[2006-07]Status: Disposed15/2/2019AY 2006-07
SRI G MUNIRAJU,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 2920/BANG/2018[2010-11]Status: Disposed15/2/2019AY 2010-11
M/S HERGA VYAVASAYA SEVA SAHAKARI SANGHA,UDUPI vs INCOME TAX OFFICER WARD-3, UDUPI
ITA 2893/BANG/2018[2014-15]Status: Disposed15/2/2019AY 2014-15
MR.SANTHOSH GOKUL REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(4), BANGALORE
ITA 2735/BANG/2018[2015-16]Status: Disposed15/2/2019AY 2015-16
MRS SHANTHAMMA MARGAMAPPA,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(4), BANGALORE
ITA 2734/BANG/2018[2015-16]Status: Disposed15/2/2019AY 2015-16
BHARATH MINES AND MINERALS,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(2)(1), BENGALURU
ITA 1989/BANG/2018[2014-15]Status: Disposed15/2/2019AY 2014-15