← All Benches
ITAT Bangalore Bench
18,462 judgments
PARASHURAMASA R.HABIB,GADAG vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), HUBLLI
ITA 104/BANG/2017[2012-13]Status: Disposed27/2/2019AY 2012-13
M/S. DEEPAK CABLES INDIA LIMITED,BANGALORE vs ASST.COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1427/BANG/2016[2006-07]Status: Disposed27/2/2019AY 2006-07
M/S STUMP SCHUELE AND SOMAPPA SPRINGS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX LTU CIRCLE-2, BANGALORE
ITA 3142/BANG/2018[2014-15]Status: Disposed25/2/2019AY 2014-15
INCOME TAX OFFICER WARD-1 (EXEMPTIONS), MANGALORE vs M/S SAINT AGNES SOCIETY, MANGALORE
ITA 1098/BANG/2018[2014-15]Status: Disposed25/2/2019AY 2014-15
KRISHNA CO-OPERATIVE CREDIT SOCIETY,BAGALKOT vs INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 2844/BANG/2018[2015-16]Status: Disposed22/2/2019AY 2015-16
THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, VIJAYAPUR vs M/S SADASHIV SUGARS LIMITED, BANGALORE
ITA 1092/BANG/2018[2012-13]Status: Disposed22/2/2019AY 2012-13
M/S TELSIMA COMMUNICATIONS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 304/BANG/2016[2011-12]Status: Disposed22/2/2019AY 2011-12
SOCIETE GENERALE GLOBAL SOLUTION CENTRE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2297/BANG/2016[2012-13]Status: Disposed22/2/2019AY 2012-13
M/S SREE BHYRAVESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 3174/BANG/2018[2010-11]Status: Disposed21/2/2019AY 2010-11
M/S SREE BHYRAVESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 3173/BANG/2018[2013-14]Status: Disposed21/2/2019AY 2013-14
M/S SREE BHYRAVESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 3172/BANG/2018[2014-15]Status: Disposed21/2/2019AY 2014-15
M/S TS INTERSEATS INDIA PVT LTD,KOLAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 1990/BANG/2018[2013-14]Status: Disposed21/2/2019AY 2013-14
SHRI.POOVAIAH C K,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(3), BANGALORE
ITA 1407/BANG/2018[2012-13]Status: Disposed21/2/2019AY 2012-13
M/S. ASIAN FAB TEC LTD,BENGALURU vs INCOME TAX OFFICER, WARD-1(1)(1), BENGALURU
ITA 2769/BANG/2017[2013-14]Status: Disposed21/2/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), DAVANAGERE vs SHRI. LAXMANDAS MOOLCHAND, CHITRADURGA
ITA 2711/BANG/2017[2011-12]Status: Disposed21/2/2019AY 2011-12
M/S MUJTABA FOUNDATION,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE
ITA 70/BANG/2019[2015-16]Status: Disposed20/2/2019AY 2015-16
M/S. ACI WORLDWIDE SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 6/BANG/2019[2007-08]Status: Disposed20/2/2019AY 2007-08
MR.SANJEEV BABURAO DHULI,UTTARKANNADA vs THE INCOME TAX OFFICER WARD-2(3), HUBBALI
ITA 59/BANG/2019[2015-16]Status: Disposed20/2/2019AY 2015-16
M/S BBR (INDIA) PVT LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-11(2), BANGALORE
ITA 10/BANG/2019[2009-10]Status: Disposed20/2/2019AY 2009-10
SHANTILAL BAFNA SANTOSH,GADAG vs INCOME TAX OFFICER WARD-2, GADAG
ITA 3206/BANG/2018[2013-14]Status: Disposed20/2/2019AY 2013-14