← All Benches
ITAT Bangalore Bench
18,462 judgments
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE vs M/S NETWORK DETECTIVE AGENCY PVT LTD, BANGALORE
ITA 2044/BANG/2018[2014-15]Status: Disposed28/2/2019AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE vs M/S BRADY COMPANY INDIA PRIVATE LIMITED, BANGALORE
ITA 1223/BANG/2018[2009-10]Status: Disposed28/2/2019AY 2009-10
L. NAGAMANI,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(3), BENGALURU
ITA 2923/BANG/2017[2012-13]Status: Disposed28/2/2019AY 2012-13
THE AKKIALUR URBAN CO-OP BANK LTD,HAVERI vs INCOME TAX OFFICER, WARD-2, HAVERI
ITA 2885/BANG/2017[2012-13]Status: Disposed28/2/2019AY 2012-13
SRI RAJA JAYASHANKAR DATTAKUMAR,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 2849/BANG/2017[2014-15]Status: Disposed28/2/2019AY 2014-15
M/S AGRO TECH COLD STORAGE PRIVATE LIMITED,BELLARY vs ADDL.COMMISSIONER OF INCOME TAX BELLARY RANG E, BELLARY
ITA 110/BANG/2017[2006-07]Status: Disposed28/2/2019AY 2006-07
M/S KENNAMETAL INDIA LTD,BANGALORE vs CIT, BANGALORE
ITA 601/BANG/2016[2010-11]Status: Disposed28/2/2019AY 2010-11
ABB INDUSTRIES FZE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2101/BANG/2016[2013-14]Status: Disposed28/2/2019AY 2013-14
PUTTARAJU,BANGALORE vs ITO, BANGALORE
ITA 831/BANG/2014[2009-10]Status: Disposed28/2/2019AY 2009-10
SHRI VIGNESHWAR N NAYAK,SIRSI vs INCOME TAX OFFICER WARD-1, SIRSI
ITA 60/BANG/2019[2011-12]Status: Disposed27/2/2019AY 2011-12
SRI. ASHOK DESING NAIK,VIJAYAPURA vs INCOME-TAX OFFICER-WARD-1 & TPS, VIJAYAPURA
ITA 48/BANG/2019[2015-16]Status: Disposed27/2/2019AY 2015-16
M/S. TUV RHEINLAND NIFE ACADEMY PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-7(1)(2), BENGALURU
ITA 3160/BANG/2018[2015-16]Status: Disposed27/2/2019AY 2015-16
M/S METRIC STREAM INFOTECH INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 2735/BANG/2017[2013-14]Status: Disposed27/2/2019AY 2013-14
M/S GADAG INSTITUTE OF MEDICAL SCIENCES,GADAG vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2617/BANG/2017[2017-18]Status: Disposed27/2/2019AY 2017-18
SHANTARAJ P POLA,HUBBALLI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, HUBBALI
ITA 2050/BANG/2017[2014-15]Status: Disposed27/2/2019AY 2014-15
SHANTARAJ P POLA,HUBBALLI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, HUBBALLI
ITA 2049/BANG/2017[2013-14]Status: Disposed27/2/2019AY 2013-14
SHANTARAJ P POLA,HUBBLLI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, HUBBALLI
ITA 2048/BANG/2017[2012-13]Status: Disposed27/2/2019AY 2012-13
SHANTARAJ P POLA,HUBBALLI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, HUBBALLI
ITA 2047/BANG/2017[201-12]Status: Disposed27/2/2019
SRI CHAMUNDESWARI SUGARS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE
ITA 1499/BANG/2017[2012-13]Status: Disposed27/2/2019AY 2012-13
M/S METRICSTREAM INFOTECH INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 1418/BANG/2017[2013-14]Status: Disposed27/2/2019AY 2013-14
