← All Benches
ITAT Bangalore Bench
18,462 judgments
SHRI GOPAL KRISHNA DEV SHRIAVADI MATH,HONAVAR vs JOINT COMMISSIONER OF INCOME TAX RANGE (E), HUBLI
ITA 2585/BANG/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
V3 ENGINEERS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(3), BANGALORE
ITA 2362/BANG/2018[2015-16]Status: Disposed13/3/2019AY 2015-16
V3 ENGINEERS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(3), BANGALORE
ITA 2361/BANG/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
V3 ENGINEERS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(3), BANGALORE
ITA 2360/BANG/2018[2013-14]Status: Disposed13/3/2019AY 2013-14
V3 ENGINEERS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(3), BANGALORE
ITA 2359/BANG/2018[2012-13]Status: Disposed13/3/2019AY 2012-13
M/S SANGEETHA MOBILES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 2344/BANG/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE vs M/S SANGEETHA MOBILES PVT LTD, BANGALORE
ITA 2291/BANG/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S.MCML SYSTEMS PVT. LTD., BANGALORE
ITA 2123/BANG/2016[2007-08]Status: Disposed13/3/2019AY 2007-08
M/S VASAVI DATTA IMPLEX PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(2), BANGALORE
ITA 2336/BANG/2018[2013-14]Status: Disposed4/3/2019AY 2013-14
SRI RAKESH SINGH,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE
ITA 1478/BANG/2018[2001-02]Status: Disposed4/3/2019AY 2001-02
M/S. PRARTHANA EDUCATION SOCIETY,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, BANGALORE
ITA 1604/BANG/2017[2012-13]Status: Disposed4/3/2019AY 2012-13
SRI JAGADGURU RENUKACHARYA CO-OP CREDIT SOCIETY LIMITED,SHIGGAON vs INCOME TAX OFFICER WARD-1(2)(3), HAVERI
ITA 246/BANG/2019[2014-15]Status: Disposed1/3/2019AY 2014-15
SRI JAGADGURU RENUKACHARYA CO-OP CREDIT SOCIETY LIMITED,SHIGGAON vs INCOME TAX OFFICER WARD-1, HAVERI
ITA 245/BANG/2019[2013-14]Status: Disposed1/3/2019AY 2013-14
MYSORE CO-OPERATIVE BANK LTD,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MYSORE
ITA 2000/BANG/2017[2008-09]Status: Disposed1/3/2019AY 2008-09
BHARAT ELECTRONICS LIMITED,BANGALORE vs CIT, BANGALORE
ITA 596/BANG/2015[2010-11]Status: Disposed1/3/2019AY 2010-11
MYSORE CO-OPERATIVE BANK LIMITED,MYSORE vs CIT, MYSORE
ITA 552/BANG/2014[2008-09]Status: Disposed1/3/2019AY 2008-09
SRI.NATESH SUBRAMANYA JAYARAM,MADIKERI vs INCOME TAX OFFICER WARD-1, MADIKERI
ITA 592/BANG/2018[2011-12]Status: Disposed28/2/2019AY 2011-12
SRI DAVANAM SURYANARAYANA PANDURANGA SETTY,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(1), BANGALORE
ITA 3427/BANG/2018[2012-13]Status: Disposed28/2/2019AY 2012-13
CC MOHANKUMAR,MYSORE vs INCOME TAX OFFICER WARD-2(1), MYSORE
ITA 2632/BANG/2018[2012-13]Status: Disposed28/2/2019AY 2012-13
B.A. PRASHANTHA,ARASIKERE vs INCOME TAX OFFICER WARD - 2, HASSAN
ITA 2047/BANG/2018[2005-06]Status: Disposed28/2/2019AY 2005-06
