← All Benches
ITAT Bangalore Bench
18,462 judgments
SRI V.N.K.MEMON,BELLARY DISTRICT vs PRINCIPAL COMMISSIONER OF INCOME TAX, GULBARGA
ITA 157/BANG/2017[2012-13]Status: Disposed15/3/2019AY 2012-13
ONGC MANGALORE PETROCHEMICALS LTD,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), MANGALORE
ITA 1522/BANG/2017[2008-09]Status: Disposed15/3/2019AY 2008-09
SMT KAVUTA U PEERANNAVAR,HUBLI vs THE INCOME TAX OFFICER WARD-1(3), HUBLI
ITA 1221/BANG/2017[2009-10]Status: Disposed15/3/2019AY 2009-10
M/S RAJEET SAHU,RAJASTHAN vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), BANGALORE
ITA 1166/BANG/2017[2011-12]Status: Disposed15/3/2019AY 2011-12
M/S DREAM LOGISTICS COMPANY (INDIA) PVTT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 996/BANG/2015[2011-12]Status: Disposed15/3/2019AY 2011-12
M/S DREAM LOGISTICS COMPANY (INDIA) PVTT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 995/BANG/2015[2010-11]Status: Disposed15/3/2019AY 2010-11
DCIT, BANGALORE vs M/S DTZ INTERNATIONAL PROPERTY ADVISOR PVT. LTD., BANGALORE
ITA 78/BANG/2015[2008-09]Status: Disposed15/3/2019AY 2008-09
M/S ANSYS SOFTWARE PVT. LTD.,BANGALORE vs CIT, BANGALORE
ITA 673/BANG/2012[2006-07]Status: Disposed15/3/2019AY 2006-07
GDF SUEZ ENERGY INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 984/BANG/2010[2002-03]Status: Disposed15/3/2019AY 2002-03
INCOME TAX OFFICER WARD-1 & TPS, BAGALKOT vs SHRI PRABHAYYA BASAYYA SARAGANACHANI, BAGALKOT
ITA 858/BANG/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELAGAVI
ITA 2859/BANG/2018[2009-10]Status: Disposed13/3/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELAGAVI
ITA 2858/BANG/2018[2008-09]Status: Disposed13/3/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELAGAVI
ITA 2857/BANG/2018[2007-08]Status: Disposed13/3/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELAGAVI
ITA 2856/BANG/2018[2006-07]Status: Disposed13/3/2019AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELAGAVI
ITA 2855/BANG/2018[2005-06]Status: Disposed13/3/2019AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELGAVI
ITA 2854/BANG/2018[2004-05]Status: Disposed13/3/2019AY 2004-05
SMT JANAKI AMMA,SHIVAMOGGA vs THE INCOME TAX OFFICER WARD-2, SHIVAMOGGA
ITA 2810/BANG/2018[2013-14]Status: Disposed13/3/2019AY 2013-14
SMT JANAKI AMMA,SHIVAMOGGA vs THE INCOME TAX OFFICER WARD-2, SHIVAMOGGA
ITA 2809/BANG/2018[2012-13]Status: Disposed13/3/2019AY 2012-13
SMT JANAKI AMMA,SHIVAMOGGA vs THE INCOME TAX OFFICER WARD-2, SHIVAMOGGA
ITA 2808/BANG/2018[2011-12]Status: Disposed13/3/2019AY 2011-12
SMT JANAKI AMMA,SHIVAMOGGA vs THE INCOME TAX OFFICER WARD-2, SHIVAMOGGA
ITA 2807/BANG/2018[2010-11]Status: Disposed13/3/2019AY 2010-11
