← All Benches
ITAT Bangalore Bench
18,462 judgments
UNNATI EDUCATIONAL AND CHARITABLE TRUST,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTIONS) WARD-2, BANGALORE
ITA 2645/BANG/2018[2017-18]Status: Disposed15/3/2019AY 2017-18
SHRI NARANDAR PUGALIA,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(3), BANGALORE
ITA 2622/BANG/2018[2014-15]Status: Disposed15/3/2019AY 2014-15
SHRI ROOPCHAND PUGALIA,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(3), BANGALORE
ITA 2621/BANG/2018[2014-15]Status: Disposed15/3/2019AY 2014-15
M/S TEXPORT CREATION,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE
ITA 2307/BANG/2018[2014-15]Status: Disposed15/3/2019AY 2014-15
M/S. RANKA N RANKA INFRASTRUCTURE PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 5(1)(1), BENGALURU
ITA 2234/BANG/2018[2009-10]Status: Disposed15/3/2019AY 2009-10
RANKA RANKA INFRASTRUCTURE PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 2222/BANG/2018[2013-14]Status: Disposed15/3/2019AY 2013-14
SRI SUBHASH CHAND AGARWAL,BENGALURU vs INCOME-TAX OFFICER, WARD-5(2)(2), BENGALURU
ITA 2200/BANG/2018[2013-14]Status: Disposed15/3/2019AY 2013-14
M/S STUMP SCHUELE AND SOMAPPA SPRINGS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX LTU CIRCLE-1, BANGALORE
ITA 1604/BANG/2018[2012-13]Status: Disposed15/3/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX - 7 (2) (1), BENGALURU vs M/S EAGLETON PROPERTY HOLDINGS, BENGALURU
ITA 1584/BANG/2018[2014-15]Status: Disposed15/3/2019AY 2014-15
M/S. D.S.PADAM JEWELLERS & BANKERS,MYSORE vs DEPUTY COMMISSIONE OF INCOME TAX, CPC, BANGALURU
ITA 1308/BANG/2018[2013-14]Status: Disposed15/3/2019AY 2013-14
MOTOR WORLD PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 1257/BANG/2018[2009-10]Status: Disposed15/3/2019AY 2009-10
THE INCOME TAX OFFICER (EXEMPTION) WARD-1, MANGALORE vs M/S URSULINE FRANCISCAN CONGREGATION, MANGALORE
ITA 1086/BANG/2018[2014-15]Status: Disposed15/3/2019AY 2014-15
SRI ANIL H LAD,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1082/BANG/2018[2012-13]Status: Disposed15/3/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU vs M/S FLOWSERVE INDIA CONTROLS PVT LTD, BENGALURU
ITA 2590/BANG/2017[2011-12]Status: Disposed15/3/2019AY 2011-12
M/S FLOWSERVE INDIA CONTROLS PVT LTD,BANGALORE vs DEPTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2491/BANG/2017[2011-12]Status: Disposed15/3/2019AY 2011-12
INTERGARDEN INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(3), BANGALORE
ITA 2199/BANG/2017[2010-11]Status: Disposed15/3/2019AY 2010-11
SMT. NANCY THUMBOO CHETTY,BANGALORE vs INCOME TAX OFFICER, WARD-1(2), BANGALORE
ITA 1921/BANG/2017[2006-07]Status: Disposed15/3/2019AY 2006-07
SRI RAJKUMAR THUMBOO CHETTY,BANGALORE vs INCOME TAX OFFICER, WARD-1(2), BANGALORE
ITA 1920/BANG/2017[2006-07]Status: Disposed15/3/2019AY 2006-07
SMT. RANJINI THUMBOO CHETTY,BANGALORE vs INCOME TAX OFFICER, WARD-1(2), BANGALORE
ITA 1919/BANG/2017[2006-07]Status: Disposed15/3/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(3)(1), BANGALORE vs SRI KUMAR SANJEEV RANJAN, BANGALORE
ITA 1655/BANG/2017[2013-14]Status: Disposed15/3/2019AY 2013-14
