← All Benches
ITAT Bangalore Bench
18,462 judgments
SRI SURESH RAO SATHE.S,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 2193/BANG/2018[2009-10]Status: Disposed22/3/2019AY 2009-10
M/S SAMI LABS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 2178/BANG/2018[2010-11]Status: Disposed22/3/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S WIPRO SPECTRAMIND SERVICES LIMITED, NEW DELHI
ITA 1779/BANG/2018[2004-05]Status: Disposed22/3/2019AY 2004-05
M/S UNIBIC FOODS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE
ITA 1634/BANG/2018[2005-06]Status: Disposed22/3/2019AY 2005-06
M/S KARNATAKA STATE GOVERNMENT HOUSE BUILDING CO-OPERATIVE SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 1500/BANG/2018[2009-10]Status: Disposed22/3/2019AY 2009-10
THE BEML EMPLOYEES CO-OPERATIVE SOCIETY LTD,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(2), BENGALURU
ITA 1107/BANG/2018[2013-14]Status: Disposed22/3/2019AY 2013-14
KARNATAKA HOUSING BOARD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (CPC), BANGALORE
ITA 696/BANG/2017[2014-15]Status: Disposed22/3/2019AY 2014-15
INCOME TAX OFFICER (IT) WARD-1(2), BANGALORE vs DR. SUSHMA NARAYAN, BANGALORE
ITA 1547/BANG/2017[2013-14]Status: Disposed22/3/2019AY 2013-14
BANGALORE DEVELOPMENT AUTHORITY,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX EXEMPTIONS RANGE, BANGALORE
ITA 1104/BANG/2017[2012-13]Status: Disposed22/3/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX (E) CIRCLE- 1, BANGALORE vs M/S BANGALORE DEVELOPEMNT AUTHORITY, BANGALORE
ITA 1087/BANG/2017[2012-13]Status: Disposed22/3/2019AY 2012-13
CISCO SYSTEMS CAPITAL (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2300/BANG/2016[2009-10]Status: Disposed22/3/2019AY 2009-10
SRI. A R PRADEEP,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1888/BANG/2016[2008-09]Status: Disposed22/3/2019AY 2008-09
DCIT, BANGALORE vs M/S SAMI LABS LTD., BANGALORE
ITA 966/BANG/2015[2010-11]Status: Disposed22/3/2019AY 2010-11
DY.C.I.T., BANGALORE vs M/S CISCO SYSTEMS SERVICES B.V. INDIAN BRANCH, BANGALORE
ITA 359/BANG/2015[2010-11]Status: Disposed22/3/2019AY 2010-11
SRI. K. SHEKAR RAJU,BANGALORE vs DCIT, BANGALORE
ITA 813/BANG/2014[2007-08]Status: Disposed22/3/2019AY 2007-08
M/S UNITED BREWERIES LTD. vs .C.I.T.,
ITA 782/BANG/2013[2008-09]Status: Disposed22/3/2019AY 2008-09
M/S EMBASSY CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 111/BANG/2019[2018-19]Status: Disposed15/3/2019AY 2018-19
M/S EMBASSY CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 110/BANG/2019[2018-19]Status: Disposed15/3/2019AY 2018-19
M/S NEENA P SHEET,SHIVAMOGGA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, SHIVAMOGGA
ITA 38/BANG/2018[2012-13]Status: Disposed15/3/2019AY 2012-13
TREEDOM FOUNDATION,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTIONS) WARD-2, BANGALORE
ITA 2646/BANG/2018[2018-19]Status: Disposed15/3/2019AY 2018-19
