← All Benches
ITAT Bangalore Bench
18,462 judgments
SRI G.T. UMESH,CHITRADURGA vs THE INCOME TAX OFFICER WARD-1, CHITRADURGA
ITA 1321/BANG/2017[2009-10]Status: Disposed29/3/2019AY 2009-10
ITO, BANGALORE vs M/S NETLOGIC PROCESSORS (INDIA) PVT. LTD., BANGALORE
ITA 294/BANG/2016[2007-08]Status: Disposed29/3/2019AY 2007-08
BROADCOM SEMICONDUCTORS INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 236/BANG/2016[2011-12]Status: Disposed29/3/2019AY 2011-12
ITO, BANGALORE vs M/S INVITROGEN BIOSERVICES INDIA PVT. LTD., BANGALORE
ITA 911/BANG/2015[2009-10]Status: Disposed27/3/2019AY 2009-10
ITO, BANGALORE vs M/S INVITROGEN BIOSERVICES INDIA PVT. LTD., BANGALORE
ITA 910/BANG/2015[2008-09]Status: Disposed27/3/2019AY 2008-09
WEBEX COMMUNICATIONS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 210/BANG/2013[2001-02]Status: Disposed27/3/2019AY 2001-02
INCOME TAX OFFICER WARD-1, CHITRADURGA vs M/S G M SOUHARDA PATTINA SAHAKARI NIYAMITHA, CHITRADURGA
ITA 2831/BANG/2018[2014-15]Status: Disposed22/3/2019AY 2014-15
INCOME TAX OFFICER WARD-1, CHITRADURGA vs M/S G M SOUHARDA PATTINA SAHAKARI NIYAMITHA, CHITRADURGA
ITA 2830/BANG/2018[2015-16]Status: Disposed22/3/2019AY 2015-16
LALITH KUMAR DOSI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2676/BANG/2018[2014-15]Status: Disposed22/3/2019AY 2014-15
LALIT KUMAR DOSI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAIABAD
ITA 2675/BANG/2018[2014-15]Status: Disposed22/3/2019AY 2014-15
PACHISIA PLASTICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2670/BANG/2018[2014-15]Status: Disposed22/3/2019AY 2014-15
PACHISIA PLASTICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2669/BANG/2018[2014-15]Status: Disposed22/3/2019AY 2014-15
PACHISIA PLASTICS PRIVATE LIMITED,KANAKAPURA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2668/BANG/2018[2014-15]Status: Disposed22/3/2019AY 2014-15
PACHISIA PLASTICS PRIVATE LIMITED,KANAKAPURA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2667/BANG/2018[2013-14]Status: Disposed22/3/2019AY 2013-14
PACHISIA PLASTICS PRIVATE LIMITED,KANAKPURA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2666/BANG/2018[2013-14]Status: Disposed22/3/2019AY 2013-14
LALIT KUMAR DOSI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2660/BANG/2018[2013-14]Status: Disposed22/3/2019AY 2013-14
MANOJ KUMAR JAISWAL,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2658/BANG/2018[2013-14]Status: Disposed22/3/2019AY 2013-14
KUNCHAM MOHAN RAJ AND MANJULA CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2560/BANG/2018[2018-19]Status: Disposed22/3/2019AY 2018-19
MR.HANUMANAIK ANJANAPPA,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)-3, BANGALORE
ITA 2395/BANG/2018[2008-09]Status: Disposed22/3/2019AY 2008-09
M/S BRIGADE MILLENNIUM LABURNUM BLOCK APARTMENT OWNERS ASSOSCIATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CPC, BANGALORE
ITA 2352/BANG/2018[2012-13]Status: Disposed22/3/2019AY 2012-13
