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ITAT Bangalore Bench

18,462 judgments

SADDIKSHA PUBLIC CHARITABLE TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU

ITA 2063/BANG/2018[2018-19]Status: Disposed3/4/2019AY 2018-19

M/S TRIGYN TECHNOLOGIES INDIA PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-12(1), BANGALORE

ITA 1959/BANG/2018[2007-08]Status: Disposed3/4/2019AY 2007-08

THE INCOME TAX OFFICER WARD-2, BAGALKOT vs M/S RYTARA SAHAKARI SAKKARE KARKHANE NIYAMITHA, BAGALKOT

ITA 1277/BANG/2018[2010-11]Status: Disposed3/4/2019AY 2010-11

M/S AQUARELLE INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE

ITA 2737/BANG/2017[2013-14]Status: Disposed3/4/2019AY 2013-14

JCIT, BANGALORE vs M/S RAJIV GANDHI RURAL HOUSING CORPORATION LTD., BANGALORE

ITA 1113/BANG/2016[2011-12]Status: Disposed3/4/2019AY 2011-12

JCIT, BANGALORE vs M/S RAJIV GANDHI RURAL HOUSING CORPORATION LTD., BANGALORE

ITA 1112/BANG/2016[2007-08]Status: Disposed3/4/2019AY 2007-08

SRI. R. KRISHNA,MYSORE vs ACIT, MYSORE

ITA 478/BANG/2014[2010-11]Status: Disposed3/4/2019AY 2010-11

SRI. R. KRISHNA,MYSORE vs ACIT, MYSORE

ITA 477/BANG/2014[2009-10]Status: Disposed3/4/2019AY 2009-10

SRI. R. KRISHNA,MYSORE vs ACIT, MYSORE

ITA 476/BANG/2014[2008-09]Status: Disposed3/4/2019AY 2008-09

INCOME TAX OFFICER, WARD-1, VIJAYAPURA vs M/S. SIDDASIRI PATTIN SOUHARDA SAHAKARI NIYAMIT, VIJAYAPURA

ITA 748/BANG/2018[2009-2010]Status: Disposed29/3/2019AY 2009-2010

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE vs M/S BYDESIGN INDIA PVT LTD, BANGALORE

ITA 269/BANG/2018[2013-14]Status: Disposed29/3/2019AY 2013-14

M/S IDEB PROJECTS PVT LTD,BENGALURU vs INCOME TAX OFFICER, WARD-3(1)(1), BENGALURU

ITA 264/BANG/2018[2010-11]Status: Disposed29/3/2019AY 2010-11

THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALORE vs M/S T A PAI MANAGEMENT INSTITUTE, MANIPAL

ITA 1367/BANG/2018[2015-16]Status: Disposed29/3/2019AY 2015-16

SRI BETTAIAH SHIVALINGAIAH,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(1), BANGALORE

ITA 1353/BANG/2018[2013-14]Status: Disposed29/3/2019AY 2013-14

M/S VINYAS INNOVATIVE TECHNOLOGIES PVT LTD,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, MYSORE

ITA 1347/BANG/2018[2013-14]Status: Disposed29/3/2019AY 2013-14

M/S MINDTREE LTD,BANGALORE vs THE COMMISSIONER OF INCOME TAX LTU, BANGALORE

ITA 424/BANG/2017[2012-13]Status: Disposed29/3/2019AY 2012-13

M/S.REGIONAL OILSEEDS GROWERS CO-OPERATIVE SOCIETIES UNION LIMITED,CHITRADURGA vs JOINT COMMISSIONER OF INCOME-TAX, DAVANGERE

ITA 360/BANG/2017[2010-11]Status: Disposed29/3/2019AY 2010-11

KARNATAKA JUDICIAL OFFICERS CREDIT CO-OPERATIVE SOCIETY LTD,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(2), BENGALURU

ITA 2684/BANG/2017[2014-15]Status: Disposed29/3/2019AY 2014-15

KARNATAKA JUDICIAL OFFICERS CREDIT CO-OPERATIVE SOCIETY LTD,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(3), BENGALURU

ITA 2683/BANG/2017[2013-14]Status: Disposed29/3/2019AY 2013-14

SRI SYED REHAMAN, PROP: M/S. B K BEEDI WORKS,HARIHAR vs INCOME TAX OFFICER, WARD-3, DAVANGERE

ITA 1366/BANG/2017[2010-11]Status: Disposed29/3/2019AY 2010-11