← All Benches
ITAT Bangalore Bench
18,462 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S. GMR KAMALNGA ENERGY LTD, BANGALORE
ITA 1326/BANG/2017[2009-10]Status: Disposed5/4/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S. GMR KAMALNGA ENERGY LTD, BANGALORE
ITA 1325/BANG/2017[2008-09]Status: Disposed5/4/2019AY 2008-09
GMR KAMALANGA ENERGY LIMITED,BANGALORE vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 1308/BANG/2017[2011-12]Status: Disposed5/4/2019AY 2011-12
M/S. GMR KAMALAGA ENERGY LIMITED,BANGALORE vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 1307/BANG/2017[2009-10]Status: Disposed5/4/2019AY 2009-10
GMR KAMALANGA ENERGY LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE
ITA 1236/BANG/2017[2010-11]Status: Disposed5/4/2019AY 2010-11
GMR KAMALANGA ENERGY LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE
ITA 1235/BANG/2017[2008-09]Status: Disposed5/4/2019AY 2008-09
DCIT, BANGALORE vs M/S CISCO DEVELOPMENT (I) PVT. LTD., BANGALORE
ITA 308/BANG/2016[2011-12]Status: Disposed5/4/2019AY 2011-12
DCIT, BANGALORE vs M/S WEBEX COMMUNICATIONS INDIA PVT. LTD., BANGALORE
ITA 782/BANG/2015[2010-11]Status: Disposed5/4/2019AY 2010-11
DCIT, BANGALORE vs M/S WEBEX COMMUNICATION INDIA PVT. LTD., BANGALORE
ITA 377/BANG/2015[2010-11]Status: Disposed5/4/2019AY 2010-11
SAMI LABS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 186/BANG/2015[2010-11]Status: Disposed5/4/2019AY 2010-11
M/S GRIHA PROMOTERS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-3(1)(2), BANGALORE
ITA 137/BANG/2019[2015-16]Status: Disposed3/4/2019AY 2015-16
INCOME TAX OFFICER WARD-6(3)(1), BANGALORE vs SHRI ARUN GAUTAM DUGGANAPALLY, BANGALORE
ITA 834/BANG/2018[2014-15]Status: Disposed3/4/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(2), BENGALURU vs M/S. MANTRI TECHNOLOGY CONSTELLATIONS PVT. LTD., BENGALURU
ITA 744/BANG/2018[2013-14]Status: Disposed3/4/2019AY 2013-14
SMT.K.SHASHIKALA,DAVANGERE vs INCOME TAX OFFICER WARD-1(2), DAVANGERE
ITA 333/BANG/2018[2012-13]Status: Disposed3/4/2019AY 2012-13
M/S NEOBYTE SOFTWARE SOLUTIONS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 3281/BANG/2018[2013-14]Status: Disposed3/4/2019AY 2013-14
M/S ANURAG TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX (E), BANGALORE
ITA 2496/BANG/2018[2018-19]Status: Disposed3/4/2019AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(2)(1), BANGALORE vs SHRI NARENDRA KUMAR MALIK, BANGALORE
ITA 2372/BANG/2018[2012-13]Status: Disposed3/4/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE vs M/S SAPA EXTRUSION INDIA PVT LTD, BANGALORE
ITA 2294/BANG/2018[2012-13]Status: Disposed3/4/2019AY 2012-13
SRI RAMIREDDY RAGHUNATH,BANGALORE vs INCOME TAX OFFICER WARD-3(3), BANGALORE
ITA 2201/BANG/2018[2010-11]Status: Disposed3/4/2019AY 2010-11
SHAH KHADRI SYED SAFFFIULLA SAKHAFF,CHANNAPATNA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 2145/BANG/2018[2014-15]Status: Disposed3/4/2019AY 2014-15
