← All Benches

ITAT Bangalore Bench

18,462 judgments

SRI. HEMANTH KUMAR B vs ITO,

ITA 218/BANG/2014[2010-11]Status: Disposed10/4/2019AY 2010-11

LAXMIPAT DUDHERIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 2376/BANG/2018[2015-16]Status: Disposed8/4/2019AY 2015-16

LAXMIPAT DUDHERIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 2375/BANG/2018[2014-15]Status: Disposed8/4/2019AY 2014-15

LAXMIPAT DUDHERIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 2374/BANG/2018[2013-14]Status: Disposed8/4/2019AY 2013-14

LAXMIPAT DUDHERIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 2373/BANG/2018[2012-13]Status: Disposed8/4/2019AY 2012-13

ASHOK SHETTY,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI

ITA 1249/BANG/2018[2011-12]Status: Disposed8/4/2019AY 2011-12

M/S MANIPAL INTERGRATED SERVICES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 980/BANG/2018[2014-15]Status: Disposed5/4/2019AY 2014-15

M/S MANIPAL INTERATED SERVICES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 979/BANG/2018[2013-14]Status: Disposed5/4/2019AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs DR.RANJAN PAI, BANGALORE

ITA 891/BANG/2018[2007-08]Status: Disposed5/4/2019AY 2007-08

SHESHA NAIK RAMAPPA S/O SHESHA NAIK,SHIVAMOGGA vs THE INCOME TAX OFFICER WARD-3, SHIVAMOGGA

ITA 2570/BANG/2018[2014-15]Status: Disposed5/4/2019AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S ALLEGIS SERVICES INDIA PVT LTD, BANGALORE

ITA 2199/BANG/2018[2012-13]Status: Disposed5/4/2019AY 2012-13

M/S KGP JEWELLERA,HUBLI vs INCOME TAX OFFICER WARD-1(2), DAVANGERE

ITA 2150/BANG/2018[2012-13]Status: Disposed5/4/2019AY 2012-13

JURIMATRIX SERVICES INDIA PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALURU

ITA 1652/BANG/2018[2014-15]Status: Disposed5/4/2019AY 2014-15

MR. RAMESH NARAYAN HEGDE,SIRSI vs INCOME TAX OFFICE, WARD-1, SIRSI

ITA 1646/BANG/2018[2011-12]Status: Disposed5/4/2019AY 2011-12

MR. RAMESH NARAYAN HEGDE,SIRSI vs INCOME TAX OFFICE, WARD-1, SIRSI

ITA 1643/BANG/2018[2011-12]Status: Disposed5/4/2019AY 2011-12

INCOME TAX OFFICER WARD-4(1)(3), BANGALORE vs M/S MERITOR COMMERCIAL VEHICLE SYSTEMS INDIA PVT LTD, BANGALORE

ITA 1134/BANG/2018[2014-15]Status: Disposed5/4/2019AY 2014-15

M/S WIFI NETWORKS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-17(1)(2), BANGALORE

ITA 943/BANG/2017[2011-12]Status: Disposed5/4/2019AY 2011-12

M/S 24/7 CUSTOMER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE

ITA 2541/BANG/2017[2013-14]Status: Disposed5/4/2019AY 2013-14

GEORGE JOSEPH FERNANDEZ,RAICHUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAICHUR

ITA 1965/BANG/2017[2007-08]Status: Disposed5/4/2019AY 2007-08

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S. GMR KAMALANGA ENERGY LTD, BANGALORE

ITA 1327/BANG/2017[2011-12]Status: Disposed5/4/2019AY 2011-12