← All Benches
ITAT Bangalore Bench
18,462 judgments
M/S INDO BURMA AGENCIES,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 2125/BANG/2018[2015-16]Status: Disposed15/4/2019AY 2015-16
SURABHI SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(5), BANGALORE
ITA 206/BANG/2019[2014-15]Status: Disposed12/4/2019AY 2014-15
BHARAT RATNA SRI M VISHWESHWARAYYA EDUCATIONAL SOCIETY,KOPPAL vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 732/BANG/2018[2017-18]Status: Disposed12/4/2019AY 2017-18
SRI MANCHACHARI (HUF),MYSORE vs THE INCOME TAX OFFICER WARD-1(2), MYSORE
ITA 2741/BANG/2018[2006-07]Status: Disposed12/4/2019AY 2006-07
SRI MANCHACHARI (HUF),MYSORE vs THE INCOME TAX OFFICER WARD-1(2), MYSORE
ITA 2740/BANG/2018[2006-07]Status: Disposed12/4/2019AY 2006-07
SRI MANCHACHARI (HUF),MYSORE vs THE INCOME TAX OFFICER WARD-1(2), MYSORE
ITA 2739/BANG/2018[2006-07]Status: Disposed12/4/2019AY 2006-07
M/S FULCURM FUND SERVICES INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(1), BANGALORE
ITA 2521/BANG/2017[2012-13]Status: Disposed12/4/2019AY 2012-13
M/S CONTINENTAL AUTOMOTIVE COMPONENTS (INDIA) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 457/BANG/2016[2011-12]Status: Disposed12/4/2019AY 2011-12
DCIT, BANGALORE vs M/S CONTINENTAL AUTOMATIVE COMPONENTS (INDIA) PVT. LTD., BANGALORE
ITA 425/BANG/2016[2011-12]Status: Disposed12/4/2019AY 2011-12
SRI SURESH.C,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1625/BANG/2016[2006-07]Status: Disposed12/4/2019AY 2006-07
MICROFINISH VALVES PRIVATE LIMITED,HUBLI vs ASST.C.I.T., HUBLI
ITA 1449/BANG/2015[2011-12]Status: Disposed12/4/2019AY 2011-12
DCIT vs M/S KEMWELL PVT. LTD.,
ITA 210/BANG/2014[2009-10]Status: Disposed12/4/2019AY 2009-10
M/S KEMWELL PVT. LTD. vs ACIT,
ITA 209/BANG/2014[2009-10]Status: Disposed12/4/2019AY 2009-10
MANJUNATH HIREGANGE,BANGALORE vs INCOME TAX OFFICER WARD-1(3)(2), BANGALORE
ITA 148/BANG/2019[2014-15]Status: Disposed10/4/2019AY 2014-15
M/S SOLITAIRE BUILD TECH PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), O/O ADDITIONAL CIT RANGE-6, BANGALORE
ITA 3185/BANG/2018[2014-15]Status: Disposed10/4/2019AY 2014-15
SHRI RUDOLPH MASCARENHAS,CHIKKAMAGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, HASSAN
ITA 2148/BANG/2018[2014-15]Status: Disposed10/4/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), BENGALURU vs M/S BANK OF INDIA, BENGALURU
ITA 1546/BANG/2018[2013-14]Status: Disposed10/4/2019AY 2013-14
M/S J J GLASTRONICS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(1), BANGALORE
ITA 1518/BANG/2018[2013-14]Status: Disposed10/4/2019AY 2013-14
M/S vs L MINING COMPANY PVT LTD,BANGALORE
ITA 991/BANG/2017[2010-11]Status: Disposed10/4/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S.MCML SYSTEMS PVT. LTD., BANGALORE
ITA 2122/BANG/2016[2008-09]Status: Disposed10/4/2019AY 2008-09
