← All Benches
ITAT Bangalore Bench
18,462 judgments
M/S K.R. VENKATESH GOWDA,BANGALORE vs DCIT, BANGALORE
ITA 337/BANG/2012[2002-03]Status: Disposed24/4/2019AY 2002-03
M/S K.R. VENKATESH GOWDA,BANGALORE vs DCIT, BANGALORE
ITA 336/BANG/2012[2001-02]Status: Disposed24/4/2019AY 2001-02
M/S. SSJV PROJECTS PVT LTD,BENGALURU vs INCOME TAX OFFICER, WARD-6(1)(3), BENGALURU
ITA 2196/BANG/2018[2013-14]Status: Disposed22/4/2019AY 2013-14
INCOME TAX OFFICER, INTL. TAXN, WARD-1(1), BANGALORE vs SHRI HOSAGRAHAR VISVESVARAYA JAGADISH, USA
ITA 1544/BANG/2017[2013-14]Status: Disposed22/4/2019AY 2013-14
SMT. G. SRIDEVI,BANGALORE vs DCIT, BANGALORE
ITA 374/BANG/2014[2009-10]Status: Disposed22/4/2019AY 2009-10
MILAN S SHAH (HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(4), BANGALORE
ITA 96/BANG/2019[2008-09]Status: Disposed16/4/2019AY 2008-09
VIJAY C SHAH (HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(5), BANGALORE
ITA 95/BANG/2019[2008-09]Status: Disposed16/4/2019AY 2008-09
M/S MYSORE MOTORS,MYSORE vs THE INCOME TAX OFFICER WARD-2(2), MYSORE
ITA 520/BANG/2019[2012-13]Status: Disposed16/4/2019AY 2012-13
PANKAJ JANAK KUMAR,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(3), BANGALORE
ITA 178/BANG/2019[2015-16]Status: Disposed16/4/2019AY 2015-16
M/S. MAHANTESH BASAVANNEPPA BATAKHANI,GADAG vs INCOME TAX OFFICER, WARD-1, GADAG
ITA 170/BANG/2019[2014-15]Status: Disposed16/4/2019AY 2014-15
SRI.SHASHI SHEKAR NAIK,BANGALORE vs THE INCOME TAX OFFICER WARD-6(2)(1), BANGALORE
ITA 487/BANG/2018[2009-10]Status: Disposed16/4/2019AY 2009-10
SMT B SUMATHY,BANGALORE vs THE INCOME TAX OFFICER WARD-1(2)(2), BANGALORE
ITA 1777/BANG/2018[2005-06]Status: Disposed16/4/2019AY 2005-06
AMBIKA GHORPADE,SANDUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 1110/BANG/2018[2014-15]Status: Disposed16/4/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE-1(1)(1), BENGALURU vs M/S, ADCOCK INGRAM LIMITED, BENGALURU
ITA 2641/BANG/2017[2013-14]Status: Disposed16/4/2019AY 2013-14
M/S. VALDEL ENGINEERS AND CONSTRUCTORS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 12(5), BANGALORE
ITA 242/BANG/2017[2009-2010]Status: Disposed16/4/2019AY 2009-2010
M/S. VALDEL ENGINEERS AND CONSTRUCTORS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 12(5), BANGALORE
ITA 240/BANG/2017[2010 - 2011]Status: Disposed16/4/2019
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE vs M/S RESIL CHEMICALS PVT LTD, BANGALORE
ITA 2138/BANG/2017[2014-15]Status: Disposed16/4/2019AY 2014-15
M/S BESTO ICE CREAMS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 88/BANG/2018[2013-14]Status: Disposed15/4/2019AY 2013-14
SI2 MICROSYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(2), BANGALORE
ITA 846/BANG/2018[2009-10]Status: Disposed15/4/2019AY 2009-10
M/S SAINT -GOBAIN INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 2295/BANG/2018[2013-14]Status: Disposed15/4/2019AY 2013-14
