← All Benches

ITAT Bangalore Bench

18,462 judgments

M/S. IHS GLOBAL PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(3), BANGALORE

ITA 1921/BANG/2018[2010-11]Status: Disposed15/2/2019AY 2010-11

M/S. IBM INDIA PVT LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, (LTU), BANGALORE

ITA 1916/BANG/2018[2004-05]Status: Disposed15/2/2019AY 2004-05

INCOME TAX OFFICER WARD-2, BAGALKOT vs SMT SHOBHA KIRAN SHAH, BAGALKOT

ITA 1211/BANG/2018[2011-12]Status: Disposed15/2/2019AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE vs M/S PRATEEK APPARELS PVT LTD, BANGALORE

ITA 1208/BANG/2018[2014-15]Status: Disposed15/2/2019AY 2014-15

JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-4(1)(1), BANGALORE vs M/S KPMG GLOBAL DELIVER CENTRE PVT LTD, BANGALORE

ITA 1197/BANG/2018[2013-14]Status: Disposed15/2/2019AY 2013-14

JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-4(1)(1), BANGALORE vs M/S KPMG GLOBAL DELIVER CENTRE PVT LTD, BANGALORE

ITA 1196/BANG/2018[2012-13]Status: Disposed15/2/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S JANANI TOURS & RESORTS PVT LTD, BANGALORE

ITA 804/BANG/2017[2005-06]Status: Disposed15/2/2019AY 2005-06

M/S. APNA SAPNA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 454/BANG/2017[2007-2008]Status: Disposed15/2/2019AY 2007-2008

M/S TEEKAYS INTERIOR SOLUTIONS PVT LTD,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE

ITA 400/BANG/2017[2011-12]Status: Disposed15/2/2019AY 2011-12

M/S.GOLFLINKS SOFTWARE PARK (P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 332/BANG/2017[2007-2008]Status: Disposed15/2/2019AY 2007-2008

M/S.GOLFLINKS SOFTWARE PARK (P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 331/BANG/2017[2006-07]Status: Disposed15/2/2019AY 2006-07

M/S.RAICON ENGINEERS,BANGALORE vs INCOME-TAX OFFICER, BANGALORE

ITA 320/BANG/2017[2005-06]Status: Disposed15/2/2019AY 2005-06

M/S.RAICON ENGINEERS,BANGALORE vs INCOME-TAX OFFICER, BANGALORE

ITA 319/BANG/2017[2006-07]Status: Disposed15/2/2019AY 2006-07

M/S.RAICON ENGINEERS,BANGALORE vs INCOME-TAX OFFICER, BANGALORE

ITA 318/BANG/2017[2007-08]Status: Disposed15/2/2019AY 2007-08

MYSORE ESDM CLUSTER,MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU

ITA 2789/BANG/2017[2016-17]Status: Disposed15/2/2019AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE-1, BENGALURU vs M/S. MAHATMA GANDHI VIDYAPEETHA TRUST, BENGALURU

ITA 2707/BANG/2017[2012-13]Status: Disposed15/2/2019AY 2012-13

ZEBA SHEREEN,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(2), BENGALURU

ITA 2697/BANG/2017[2012-13]Status: Disposed15/2/2019AY 2012-13

SRI KASHINATH K KHODE,BANGALORE vs ASSISTANT COMMISSIONER OF INOME TAX CIRCLE-1(1), HUBLI

ITA 2183/BANG/2017[2013-14]Status: Disposed15/2/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S VIDYA INVESTMENTS AND TRADING COMPANY PVT LTD, BANGALORE

ITA 1564/BANG/2017[2012-13]Status: Disposed15/2/2019AY 2012-13

B H RAMACHANDRA,HASSAN DISTRICT vs INCOME TAX OFFICER WARD-1, TIPTUR

ITA 154/BANG/2017[2008-09]Status: Disposed15/2/2019AY 2008-09