← All Benches
ITAT Bangalore Bench
18,462 judgments
M/S SOFTWARE PARADIGMS INFOTECH PRIVATE LIMITED,MYSORE vs ASST.C.I.T., MYSORE
ITA 994/BANG/2016[2011-12]Status: Disposed15/2/2019AY 2011-12
M/S FINE BLANKING PVT. LTD.,HUBLI vs JCIT, HUBLI
ITA 393/BANG/2016[2012-13]Status: Disposed15/2/2019AY 2012-13
M/S.MYSORE ESDM CLUSTER,MYSORE vs COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1528/BANG/2016[2016-17]Status: Disposed15/2/2019AY 2016-17
M/S. DASTUR INVESTMENTS PVT LTD.,BANGALORE vs DCIT-CIRCLE-11(1), BANGALORE
ITA 1518/BANG/2016[2010-2011]Status: Disposed15/2/2019AY 2010-2011
MR. B. KUNHI AHMED,MANGALORE vs DCIT, MANGALORE
ITA 1238/BANG/2016[2009-10]Status: Disposed15/2/2019AY 2009-10
DCIT, BANGALORE vs M/S NORTHERN OPERATING SERVICES, BANGALORE
ITA 101/BANG/2016[2011-12]Status: Disposed15/2/2019AY 2011-12
SRI. NAGAPPA NAGARAJ vs DCIT,
ITA 245/BANG/2014[2004-05]Status: Disposed15/2/2019AY 2004-05
JOINT COMMSSIONER OF INCOME TAX,LTU, BANGALORE vs HEWLETT PACKARD INDIA SALES PVT LTD, BANGALORE
ITA 1137/BANG/2014[2003-04]Status: Disposed15/2/2019AY 2003-04
HEWLETT PACKARD INDIA SALES PVT LTD,BANGALORE vs JOINT COMMSSIONER OF INCOME TAX,LTU, BANGALORE
ITA 1135/BANG/2014[2003-04]Status: Disposed15/2/2019AY 2003-04
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), MYSORE vs M/S TRAVEL PARKZ, MYSORE
ITA 1960/BANG/2018[2012-13]Status: Disposed14/2/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, SHIMOGA vs SRI. CHAND BASHA, SHIMOGA
ITA 1488/BANG/2016[2008-09]Status: Disposed14/2/2019AY 2008-09
SRI N M RAJU,CHIKKABALLAPUR vs THE INCOME TAX OFFICER WARD-1, CHIKKABALLAPUR
ITA 2512/BANG/2018[2013-14]Status: Disposed13/2/2019AY 2013-14
M/S KHIM ENGINEERING INDUSTRIES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 538/BANG/2017[2012-13]Status: Disposed13/2/2019AY 2012-13
INDIABUILD REALITY PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 1271/BANG/2017[2012-13]Status: Disposed13/2/2019AY 2012-13
JCIT, BANGALORE vs M/S PARRY SUGAR INDUSTRIES LTD., BANGALORE
ITA 1114/BANG/2016[2011-12]Status: Disposed13/2/2019AY 2011-12
INDECOMM GLOBAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 553/BANG/2015[2010-11]Status: Disposed13/2/2019AY 2010-11
CHETHAN DASS,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE
ITA 940/BANG/2018[2013-14]Status: Disposed8/2/2019AY 2013-14
MR.VENKATAREDDY MANJUNATH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 798/BANG/2018[2008-09]Status: Disposed8/2/2019AY 2008-09
DR. V. SUDARSHINI,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(2), BENGALURU
ITA 741/BANG/2018[2008-2009]Status: Disposed8/2/2019AY 2008-2009
M/S BRIGADE ENTERPRISES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 530/BANG/2018[2010-11]Status: Disposed8/2/2019AY 2010-11