← All Benches
ITAT Bangalore Bench
18,462 judgments
M/S INCAP CONTRACT MANUFACTURING SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2216/BANG/2018[2011-12]Status: Disposed30/4/2019AY 2011-12
M/S INCAP CONTRACT MANUFACTURING SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2215/BANG/2018[2010-11]Status: Disposed30/4/2019AY 2010-11
M/S INCAP CONTRACT MANUFACTURING SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2214/BANG/2018[2009-10]Status: Disposed30/4/2019AY 2009-10
M/S INATECH INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(4), BANGALORE
ITA 214/BANG/2018[2012-13]Status: Disposed30/4/2019AY 2012-13
M/S AAF INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(1), BANGALORE
ITA 2023/BANG/2018[2008-09]Status: Disposed30/4/2019AY 2008-09
CYBERSTAR INFOCOM PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE
ITA 196/BANG/2018[2012-13]Status: Disposed30/4/2019AY 2012-13
SHRI V BABUKUMAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(2), BANGALORE
ITA 1410/BANG/2018[2006-07]Status: Disposed30/4/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX (IT) CIRCLE-1(1), BANGALORE vs M/S BEML LIMITED, BANGALORE
ITA 1398/BANG/2018[2011-12]Status: Disposed30/4/2019AY 2011-12
SMT JAYALAKSHMI,HASSAN vs THE INCOME TAX OFFICER WARD-1, HASSAN
ITA 1056/BANG/2018[2005-06]Status: Disposed30/4/2019AY 2005-06
SHRI R.KANTHARAJA,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(3), BANGALORE
ITA 788/BANG/2017[2013-14]Status: Disposed30/4/2019AY 2013-14
M/S. INFOCON INTERNATIONAL LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE3(1)(1), BENGALURU
ITA 2691/BANG/2017[2014-15]Status: Disposed30/4/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, SHIVAMOGGA vs SRI G S NAGARAJ, SHIVAMOGGA
ITA 1614/BANG/2017[2010-11]Status: Disposed30/4/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY vs M/S TUNGABHADRA STEEL PRODUCTS LTD, HOSPET
ITA 1172/BANG/2017[2007-08]Status: Disposed30/4/2019AY 2007-08
M/S. MICROFINISH PUMPS PRIVATE LIMITED,HUBLI vs ACIT-CIRCLE-2(1), HUBLI
ITA 801/BANG/2016[2011-12]Status: Disposed30/4/2019AY 2011-12
M/S THE HIMALAYA DRUG COMPANY,BANGALORE vs DCIT, BANGALORE
ITA 187/BANG/2015[2010-11]Status: Disposed30/4/2019AY 2010-11
M/S SHRI KSHETHRA DHARMASTHALA RURAL DEVELOPMENT PROJECT,DHARMASTHALA vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1346/BANG/2018[2018-19]Status: Disposed29/4/2019AY 2018-19
PALACE GARDEN APARTMENTS OWNERS ASSOCIATION,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(1), BANGALORE
ITA 218/BANG/2019[2014-15]Status: Disposed26/4/2019AY 2014-15
BASAVARAJ G KALLIMATH,DHARWAD vs THE INCOME TAX OFFICER WARD-1(4), HUBLI
ITA 3277/BANG/2018[2014-15]Status: Disposed26/4/2019AY 2014-15
M/S. FIRST ADVANTAGE GLOBAL OPERATING CENTER PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
ITA 2813/BANG/2017[2013-14]Status: Disposed26/4/2019AY 2013-14
SMT. JAYSHREE PAWAR,BENGALURU vs COMMISSIONER OF INCOME TAX(A)-3, BENGALURU
ITA 2591/BANG/2017[2008-09]Status: Disposed26/4/2019AY 2008-09