← All Benches
ITAT Bangalore Bench
18,462 judgments
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), DAVANGERE vs M/S MUURUGARAJENDRA OIL INDUSTRY PVT LTD, CHITRADURGA
ITA 2094/BANG/2017[2012-13]Status: Disposed26/4/2019AY 2012-13
M/S ANNAPOORNESHWARI INVESTMENT,BANGALORE vs DCIT, BANGALORE
ITA 99/BANG/2016[2006-07]Status: Disposed26/4/2019AY 2006-07
I2 TECHNOLOGIES US INC,BANGALORE vs DDIT, BANGALORE
ITA 788/BANG/2010[2006-07]Status: Disposed26/4/2019AY 2006-07
M/S KARE ELECTRONICS & DEVELOPEMT PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (OSD) RANGE-4(1), BANGALORE
ITA 1273/BANG/2018[2014-15]Status: Disposed25/4/2019AY 2014-15
M/S SLING MEDIA PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 488/BANG/2017[2012-13]Status: Disposed25/4/2019AY 2012-13
SRI SATHYANARAYANA VAIKUNTA ASHRAMA,BENGALURU vs INCOME TAX OFFICER, (EXEMPTIONS) WARD-3, BENGALURU
ITA 2913/BANG/2017[2017-18]Status: Disposed25/4/2019AY 2017-18
SRI SATHYANARAYANA VAIKUNTA ASHRAMA,BANGALORE vs INCOME TAX OFFICER WARD(EXEMPTIONS) WARD-3, BANGALORE
ITA 2868/BANG/2017[2017-18]Status: Disposed25/4/2019AY 2017-18
M/S YASKAWA INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 2069/BANG/2017[2013-14]Status: Disposed25/4/2019AY 2013-14
HASTIMAL P JAIN,HUBLI vs THE INCOME TAX OFFICER WARD-1(1), HUBLI
ITA 1173/BANG/2017[2013-14]Status: Disposed25/4/2019AY 2013-14
HASTIMAL P.JAIN,HUBLI vs THE INCOME TAX OFFICER WARD-1(1), HUBLI
ITA 1137/BANG/2017[2012-13]Status: Disposed25/4/2019AY 2012-13
CITIZEN WATCHES (INDIA) PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 406/BANG/2015[2010-11]Status: Disposed25/4/2019AY 2010-11
M/S INFORMATICA BUSINESS SOLUTIONS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(4), BANGALORE
ITA 1294/BANG/2014[2009-10]Status: Disposed25/4/2019AY 2009-10
DEPUTYCOMMISSIONER OF INCOME TAX, BANGALORE vs M/S INFORMATICA BUSINESS P LTD, BANGALORE
ITA 1285/BANG/2014[2009-10]Status: Disposed25/4/2019AY 2009-10
M/S VEERABHADRAPPA SANGAPPA & COMPANY,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 268/BANG/2019[2012-13]Status: Disposed24/4/2019AY 2012-13
M/S VEERABHADRAPPA SANGAPPA & COMPANY,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 267/BANG/2019[2011-12]Status: Disposed24/4/2019AY 2011-12
M/S MFAR DEVELOPERS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 731/BANG/2018[2014-15]Status: Disposed24/4/2019AY 2014-15
M/S MFAR DEVELOPERS PVT LTD,BANGALORE vs THE ASSISTAT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 730/BANG/2018[2013-14]Status: Disposed24/4/2019AY 2013-14
M/S MAITRI REALTOR AND CONSTRUCTION PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 562/BANG/2018[2014-15]Status: Disposed24/4/2019AY 2014-15
M/S DUO ASSOCIATES,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 2620/BANG/2018[2009-10]Status: Disposed24/4/2019AY 2009-10
M/S FIELDEZ TECHNOLOGIES PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2364/BANG/2018[2014-15]Status: Disposed24/4/2019AY 2014-15