← All Benches
ITAT Bangalore Bench
18,462 judgments
NADATHUR ESTATES PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU
ITA 267/BANG/2018[2011-12]Status: Disposed3/5/2019AY 2011-12
SRI. MANICKEM MURUGAN,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(2)(1), BENGALURU
ITA 1880/BANG/2018[2008-09]Status: Disposed3/5/2019AY 2008-09
GEODESIC YONGNAM STRUCTURALS PVT. LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 533/BANG/2016[2011-12]Status: Disposed3/5/2019AY 2011-12
SMT. SAVITRI KADUR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1700/BANG/2016[2008-09]Status: Disposed3/5/2019AY 2008-09
ACIT, BANGALORE vs M/S CEC SOMA CICI JV, BANGALORE
ITA 126/BANG/2016[2011-12]Status: Disposed3/5/2019AY 2011-12
BANGALORE DEVELOPMENT AUTHORITY,BANGALORE vs DDIT, BANGALORE
ITA 789/BANG/2014[2010-11]Status: Disposed3/5/2019AY 2010-11
M/S KARNATAKA POWER CORPORATION LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 462/BANG/2014[2009-10]Status: Disposed3/5/2019AY 2009-10
M/S. ANSYS SOFTWARE PVT LTD,BENGALURU vs INCOME TAX OFFICER, WARD-1(1), INTERNATIONAL TAXATION, BENGALURU
ITA 515/BANG/2018[2010-11]Status: Disposed2/5/2019AY 2010-11
M/S AGNUS HOLDINGS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 675/BANG/2017[2012-13]Status: Disposed2/5/2019AY 2012-13
SRI PARASHURAM D,BANGALORE vs INCOME TAX OFFICER WARD-3, SHIMOGA
ITA 2202/BANG/2017[2009-10]Status: Disposed2/5/2019AY 2009-10
M/S MANIPAL GLOBAL EDUCATION SERVICES P. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 236/BANG/2015[2010-11]Status: Disposed2/5/2019AY 2010-11
KNS OVERSEAS PVT.LTD.,BANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -4 (1)(1), BANGALURU
ITA 1808/BANG/2018[2012-13]Status: Disposed1/5/2019AY 2012-13
M/S BHADRAVATHI TOWN BHAVASARA KSHATRIYA CO-OPERATIVE SOCIETY LIMITED,SHIMOGA vs INCOME TAX OFFICER WARD-1, SHIMOGA
ITA 242/BANG/2019[2015-16]Status: Disposed30/4/2019AY 2015-16
M/S URBAN DEVELOPMENT AUTHORITY,BIDAR vs INCOME TAX OFFICER WARD-1, BIDAR
ITA 237/BANG/2019[2015-16]Status: Disposed30/4/2019AY 2015-16
M/S URBAN DEVELOPMENT AUTHORITY,BIDAR vs INCOME TAX OFFICER WARD-1, BIDAR
ITA 236/BANG/2019[2014-15]Status: Disposed30/4/2019AY 2014-15
M/S URBAN DEVELOPEMENT AUTHORITY,BIDAR vs INCOME TAX OFFICER WARD-1, BIDAR
ITA 235/BANG/2019[2013-14]Status: Disposed30/4/2019AY 2013-14
M/S URBAN DEVELOPMENT AUTHORITY,BIDAR vs INCOME TAX OFFICER WARD-1, BIDAR
ITA 234/BANG/2019[2012-13]Status: Disposed30/4/2019AY 2012-13
M/S URBAN DEVELOPMENT AUTHORITY,BIDAR vs INCOME TAX OFFICER WARD-1, BIDAR
ITA 233/BANG/2019[2011-12]Status: Disposed30/4/2019AY 2011-12
THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, VIJAYAPURA vs M/ S SINDAGI URBAN CO-OPERATIVE BANK LTD, VIJAYAPUR
ITA 360/BANG/2018[2008-09]Status: Disposed30/4/2019AY 2008-09
H S RAMESH,NANJANGUD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MYSORE
ITA 2451/BANG/2018[2014-15]Status: Disposed30/4/2019AY 2014-15