ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY vs. M/S TUNGABHADRA STEEL PRODUCTS LTD, HOSPET
ITA 1172/BANG/2017Status: DisposedITAT Bangalore30 April 2019AY 2007-081 pages
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Copy to:
- 1. The Applicant - 2. The Respondent - 3 . The CIT - 4. The CIT(A) - 5. The DR, ITAT, Bangalore. - 6. Guard file
By order
Asst. Registrar, ITAT, Bangalore.
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