← All Benches
ITAT Bangalore Bench
18,472 judgments
SRI DEEPAK S HIREMATH,HUBBALLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBBALLI
ITA 1268/BANG/2018[2008-09]Status: Disposed4/6/2019AY 2008-09
M/S.RAICON ENGINEERS,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 317/BANG/2017[2008-09]Status: Disposed4/6/2019AY 2008-09
M/S.RAICON ENGINEERS,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 316/BANG/2017[2008-09]Status: Disposed4/6/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S M M RUBBER COMPANY LTD, BANGALORE
ITA 2472/BANG/2017[2007-08]Status: Disposed4/6/2019AY 2007-08
M/S KPTCL,HUBLI vs ITO(OSD)(TDS)LTPU, BANGALORE
ITA 2301/BANG/2017[2014-15]Status: Disposed4/6/2019AY 2014-15
M/S DEASI & COMPANY,HUBLI vs DCIT, HUBLI
ITA 997/BANG/2016[2006-07]Status: Disposed4/6/2019AY 2006-07
M/S DEEPAK CALES INDA LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 1286/BANG/2016[2012-13]Status: Disposed4/6/2019AY 2012-13
M/S DEEPAK CALES INDA LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 1285/BANG/2016[2011-12]Status: Disposed4/6/2019AY 2011-12
SRI. B. RAVI KALYAN REDDY,BELLARY vs DCIT, BANGALORE
ITA 587/BANG/2015[2007-08]Status: Disposed3/6/2019AY 2007-08
SHRI. T. ASWANTHNARAYANA,BANGALORE vs THE INCOME TAX OFFICER, WARD-3(2)(4), BANGALORE
ITA 759/BANG/2019[2012-13]Status: Disposed31/5/2019AY 2012-13
N K K SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER-WARD 6(2)(1), BAMGALORE
ITA 747/BANG/2019[2014-15]Status: Disposed31/5/2019AY 2014-15
K.M.SRINIVAS MURTHY,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 334/BANG/2019[2013-14]Status: Disposed31/5/2019AY 2013-14
VIJAY C SHAH,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(5), BANGALORE
ITA 332/BANG/2019[2008-09]Status: Disposed31/5/2019AY 2008-09
SHRI.RAMAKRISHNA ASHWATH,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(3), BANGALORE
ITA 138/BANG/2019[2015-16]Status: Disposed31/5/2019AY 2015-16
SANGAMNATH AGRO INDUSTRIES,GADAG vs INCOME TAX OFFICER WARD-2, GADAG
ITA 3256/BANG/2018[2014-15]Status: Disposed31/5/2019AY 2014-15
SANGAMESHWAR TRADING COMPANY,GADAG vs INCOME TAX OFFICER WARD-2, GADAG
ITA 3233/BANG/2018[2014-15]Status: Disposed31/5/2019AY 2014-15
LATE SRI SIDDAPPA KALLAPPA HALLI,VIJAYAPURA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, VIJAYAPURA
ITA 2939/BANG/2018[2007-08]Status: Disposed31/5/2019AY 2007-08
ATAIPPA VARADARAJAN,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 2581/BANG/2018[2015-16]Status: Disposed31/5/2019AY 2015-16
M/S SOUNDARYA PROMOTERS & DEVELOPERS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE
ITA 2523/BANG/2018[2005-06]Status: Disposed31/5/2019AY 2005-06
SMT. PUSHPA.G,BENGALURU vs INCOME-TAX,WARD-3(2)(3), BENGALURU
ITA 2233/BANG/2018[2007-08]Status: Disposed31/5/2019AY 2007-08
