← All Benches
ITAT Bangalore Bench
18,472 judgments
H C HANUMAIAH (HUF),BANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BANGALURU
ITA 2110/BANG/2018[2008-09]Status: Disposed31/5/2019AY 2008-09
MONICA MUNICHANNARAYAPPA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BENGALURU
ITA 2109/BANG/2018[2008-09]Status: Disposed31/5/2019AY 2008-09
MUNICHANNARAYAPPA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BANGALORE
ITA 2108/BANG/2018[2008-09]Status: Disposed31/5/2019AY 2008-09
RUPESH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BANGALORE
ITA 2106/BANG/2018[2008-09]Status: Disposed31/5/2019AY 2008-09
BABULAL K KOTHARI(HUF),HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1), HUBLI
ITA 1641/BANG/2018[2012-13]Status: Disposed31/5/2019AY 2012-13
SRI.CHANNAMUNIYAPPA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE, BANGALORE
ITA 148/BANG/2018[2008-09]Status: Disposed31/5/2019AY 2008-09
PUSHPA H C,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE, BANGALORE
ITA 147/BANG/2018[2008-09]Status: Disposed31/5/2019AY 2008-09
SHRI.PRASANNA KUMAR H.C,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE, BANGALORE
ITA 146/BANG/2018[2008-09]Status: Disposed31/5/2019AY 2008-09
SHRI.CHANNAKESHAVA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 145/BANG/2018[2008-09]Status: Disposed31/5/2019AY 2008-09
ANUSUYAMMA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 144/BANG/2018[2008-09]Status: Disposed31/5/2019AY 2008-09
M/S. KARAMJEET SINGLA(HUF),BANGALORE vs INCOME-TAX OFFICER-WARD-5(2)(1), BANGALORE
ITA 63/BANG/2019[2014-15]Status: Disposed24/5/2019AY 2014-15
MUSTAQ AHMED JABBAR,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE
ITA 363/BANG/2019[2015-16]Status: Disposed24/5/2019AY 2015-16
KAMLESH KUMAR MUNOT,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(1), BANGALORE
ITA 360/BANG/2019[2014-15]Status: Disposed24/5/2019AY 2014-15
SMT.A SONAL,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2), BANGALORE
ITA 359/BANG/2019[2006-07]Status: Disposed24/5/2019AY 2006-07
VANDANA J SHAH,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(5), BANGALORE
ITA 331/BANG/2019[2008-09]Status: Disposed24/5/2019AY 2008-09
REKHA V SHAH,BANGALORE vs THE INCOME TAX OFFICER WARD-2(3)(3), BANGALORE
ITA 330/BANG/2019[2008-09]Status: Disposed24/5/2019AY 2008-09
REKHA V SHAH,BANGALORE vs THE INCOME TAX OFFICER WARD-2(3)(3), BANGALORE
ITA 329/BANG/2019[2007-08]Status: Disposed24/5/2019AY 2007-08
VIMAL KUMAR RANKA,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 312/BANG/2019[2014-15]Status: Disposed24/5/2019AY 2014-15
KIRTI K BHANSALI,BANGALORE vs THE INCOME TAX OFFICER WARD-2(3)(1), BANGALORE
ITA 105/BANG/2019[2008-09]Status: Disposed24/5/2019AY 2008-09
SRI VIJENDRA GOVINDA SETTY,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(5), BANGALORE
ITA 2579/BANG/2018[2013-14]Status: Disposed24/5/2019AY 2013-14
