← All Benches

ITAT Bangalore Bench

18,472 judgments

SHRI. S K RAMPRASAD,BENGALURU vs COMMISSIONER OF INCOME TAX, (APPEALS)5, BENGALURU

ITA 2929/BANG/2017[2008-09]Status: Disposed24/5/2019AY 2008-09

SRI. SHAMBULAL G CHHABRA vs ADDL.C.I.T.,

ITA 1145/BANG/2013[2009-10]Status: Disposed24/5/2019AY 2009-10

SRI B S BYREGOWDA (HUF),RAMANAGAR vs INCOME TAX OFFICER WARD-1, RAMANAGAR

ITA 177/BANG/2019[2014-15]Status: Disposed17/5/2019AY 2014-15

SHRI VANKADARI CHINNA REDDEPPA CHETTY,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(1), BANGALORE

ITA 2736/BANG/2017[2013-14]Status: Disposed17/5/2019AY 2013-14

M/S RITTAL INDIA PVT LTD,DODDABALLAPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BANGALORE

ITA 2494/BANG/2017[2013-14]Status: Disposed17/5/2019AY 2013-14

M/S SNECMA HAL AEROSPACE PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE

ITA 432/BANG/2015[2010-11]Status: Disposed17/5/2019AY 2010-11

SHRI.C.A.KUMAR,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(5), BANGALORE

ITA 94/BANG/2019[2010-11]Status: Disposed16/5/2019AY 2010-11

A. BHADRADEVI,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 1(1)(1), BANGALORE

ITA 693/BANG/2019[2013-14]Status: Disposed16/5/2019AY 2013-14

K. NAGARAJAN ALIAS RAJESH KRISHNAN,BANGALORE vs THE INCOME TAX OFFICER, WARD - 2(3)(5), BANGALORE

ITA 676/BANG/2019[2009-10]Status: Disposed16/5/2019AY 2009-10

PRIYA HARIKRISHNAN,BANGALORE vs INCOME TAX OFFICER,WARD 1(2)(1), BANGALORE

ITA 319/BANG/2019[2010-11]Status: Disposed16/5/2019AY 2010-11

M/S HAPPY VALLEY DEVELOPERS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

ITA 477/BANG/2018[2013-14]Status: Disposed16/5/2019AY 2013-14

M/S. SOBHA MAGNOLIA CONDOMINIUM OWNERS ASSOCIATION,BENGALURU vs INCOME TAX OFFICER, WARD 4(3)(1), BENGALURU

ITA 1934/BANG/2018[2013-14]Status: Disposed16/5/2019AY 2013-14

INCOME TAX OFFICER, WARD-1, MANDYA vs MRS. AYESHA NAJAM, MANDYA

ITA 1883/BANG/2018[2007-08]Status: Disposed16/5/2019AY 2007-08

INCOME TAX OFFICER, WARD-1, MANDYA vs MR. ASADULLAH KHAN, MANDYA

ITA 1882/BANG/2018[2008-09]Status: Disposed16/5/2019AY 2008-09

INCOME TAX OFFICER, WARD-1, MANDYA vs MR. ASADULLAH KHAN, MANDYA

ITA 1881/BANG/2018[2007-08]Status: Disposed16/5/2019AY 2007-08

SHRI. KISHORE KUMAR,BANGALORE vs DCIT, BANGALORE

ITA 954/BANG/2016[2006-07]Status: Disposed16/5/2019AY 2006-07

M/S JAIN FARMS PRIVATE LTD.,BANGALORE vs ITO, BANGALORE

ITA 1009/BANG/2016[2006-07]Status: Disposed16/5/2019AY 2006-07

SAHYADRI CONSTRUCTIONS,BANGALORE vs INCOME TAX OFFICER WARD-2, MANDYA

ITA 527/BANG/2019[2014-15]Status: Disposed15/5/2019AY 2014-15

M/S SRI BASAVESHWARA SWAMY PATTANA PATTINA SAHAKARA SANGHA NIYAMITHA,SHIVAMOGA vs THE INCOME TAX OFFICER WARD-5, SHIVAMOGA

ITA 230/BANG/2019[2014-15]Status: Disposed15/5/2019AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE vs M/S AMRUTHA INFROTECH, BANGALORE

ITA 861/BANG/2018[2013-14]Status: Disposed15/5/2019AY 2013-14