← All Benches
ITAT Bangalore Bench
18,472 judgments
M/S. UNILOG CONTENT SOLUTIONS PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU
ITA 742/BANG/2018[2014-15]Status: Disposed15/5/2019AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE vs M/S NANDI ENGINEERING LTD, BANGALORE
ITA 1290/BANG/2018[2014-15]Status: Disposed15/5/2019AY 2014-15
FOODWORLD SUPERMARKETS LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2071/BANG/2017[2001-02]Status: Disposed15/5/2019AY 2001-02
FORCE 10 NETWORKS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 685/BANG/2015[2010-11]Status: Disposed15/5/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(3), BANGALORE vs M/S ASSOCIATED MINING COMPANY, BANGALORE
ITA 1793/BANG/2017[2007-08]Status: Disposed14/5/2019AY 2007-08
M/S KRISH CAPITAL SERVICES,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, RAICHUR
ITA 92/BANG/2019[2010-11]Status: Disposed10/5/2019AY 2010-11
KRISH CAPITAL SERVICES,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, RAICHUR
ITA 91/BANG/2019[2009-10]Status: Disposed10/5/2019AY 2009-10
SMT. TUPEL RAJA IYENGAR SHAKUNTHALA,BANGALORE vs INCOME-TAX, WARD-7(2)(4), BENGALURU
ITA 64/BANG/2019[2009-10]Status: Disposed10/5/2019AY 2009-10
DR.SYED RAHMATULLAH AZIZULLAH,GULBARGA vs THE INCOME TAX OFFICER WARD-3, KALABURAGI
ITA 241/BANG/2019[2011-12]Status: Disposed10/5/2019AY 2011-12
DR.SYED RAHMATULLAH AZIZULLAH,GULBARGA vs THE INCOME TAX OFFICER WARD-3, KALABURAGI
ITA 240/BANG/2019[2010-11]Status: Disposed10/5/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MEENAXI BUILDING SOLUTIONS PVT LTD, BANGALORE
ITA 388/BANG/2018[2012-13]Status: Disposed10/5/2019AY 2012-13
SMR SARASWATHAMMA,CHIKKABALLAPUR vs INCOME TAX OFFICER WARD-1, KOLAR
ITA 1947/BANG/2018[2009-10]Status: Disposed10/5/2019AY 2009-10
K.NIRMALA,CHIKKABALLAPUR vs INCOME TAX OFFICER WARD-1, CHIKKABALLAPUR
ITA 1946/BANG/2018[2009-10]Status: Disposed10/5/2019AY 2009-10
VIJAYA BANK LTD.,HAVERI vs THE INCOME TAX OFFICER (TDS) WARD, DAVANGERE
ITA 1556/BANG/2018[2011-12]Status: Disposed10/5/2019AY 2011-12
M/S VIJAYA BANK LIMITED,HAVERI vs THE INCOME TAX OFFICER TDS WARD, DAVANGERE
ITA 1555/BANG/2018[2010-11]Status: Disposed10/5/2019AY 2010-11
M/S QLIKTECH INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 1140/BANG/2018[2013-14]Status: Disposed10/5/2019AY 2013-14
M/S. ACER INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 502/BANG/2017[2012-13]Status: Disposed10/5/2019AY 2012-13
M/S.GOLFLINKS SOFTWARE PARK (P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 339/BANG/2017[2013-14]Status: Disposed10/5/2019AY 2013-14
M/S.GOLFLINKS SOFTWARE PARK (P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 338/BANG/2017[2012-13]Status: Disposed10/5/2019AY 2012-13
M/S.GOLFLINKS SOFTWARE PARK (P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 337/BANG/2017[2011-12]Status: Disposed10/5/2019AY 2011-12