← All Benches

ITAT Bangalore Bench

18,472 judgments

M/S.GOLFLINKS SOFTWARE PARK (P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 336/BANG/2017[2010-11]Status: Disposed10/5/2019AY 2010-11

SRI.RATAN BABULAL LATH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 335/BANG/2017[2009-10]Status: Disposed10/5/2019AY 2009-10

M/S.GOLFLINKS SOFTWARE PARK (P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 334/BANG/2017[2008-09]Status: Disposed10/5/2019AY 2008-09

M/S.GOLFLINKS SOFTWARE PARK (P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 333/BANG/2017[2007-2008]Status: Disposed10/5/2019AY 2007-2008

DCIT vs M/S TIMKEN ENGINEERING AND RESEARCH PVT. LTD., BANGALORE

ITA 469/BANG/2013[2007-08]Status: Disposed10/5/2019AY 2007-08

M/S TIMKEN ENGINEERING & RESEARCH INDIA P. LTD. vs DCIT,

ITA 335/BANG/2013[2008-09]Status: Disposed10/5/2019AY 2008-09

DCIT, BANGALORE vs M/S TIMKEN ENGINEERING & RESEARCH INDIA PVT. LTD., BANGALORE

ITA 686/BANG/2012[2007-08]Status: Disposed10/5/2019AY 2007-08

TIMKEN ENGINEERING & RESEARCH INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 604/BANG/2012[2007-08]Status: Disposed10/5/2019AY 2007-08

M/S. TIMKEN ENGINEERING & RESEARCH INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 1339/BANG/2010[2006-07]Status: Disposed10/5/2019AY 2006-07

THE GENERAL SECRETARY,MYSORE vs THE INCOME TAX OFFICER TDS WARD, MYSORE

ITA 1378/BANG/2018[2003-04]Status: Disposed9/5/2019AY 2003-04

M/S JYOTHI CO-OPERATIVE CREDIT SOCIETY LIMITED,BAGALKOT vs INCOME TAX OFFICER WARD-1, BAGALKOT

ITA 50/BANG/2019[2012-13]Status: Disposed8/5/2019AY 2012-13

SRI S V SURESH KUMAR,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(5), BANGALORE

ITA 483/BANG/2019[2013-14]Status: Disposed8/5/2019AY 2013-14

M/S BENAKA MINERALS TRADING PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(3), BANGALORE

ITA 305/BANG/2019[2014-15]Status: Disposed8/5/2019AY 2014-15

M/S KSFC EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(5), BANGALORE

ITA 214/BANG/2019[2013-14]Status: Disposed8/5/2019AY 2013-14

V.K BHARATHI,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(4), BANGALORE

ITA 189/BANG/2019[2012-13]Status: Disposed8/5/2019AY 2012-13

M/S SIVAN SECURITIES PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE

ITA 715/BANG/2018[2011-12]Status: Disposed8/5/2019AY 2011-12

M/S SIVAN SECURITIES PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE

ITA 714/BANG/2018[2010-11]Status: Disposed8/5/2019AY 2010-11

M/S SIVAN SECURITIES PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE

ITA 713/BANG/2018[2009-10]Status: Disposed8/5/2019AY 2009-10

JYOTI CO-OPERATIVE CREDIT SOCIETY LIMITED,BAGALKOT vs INCOME TAX OFFICER WARD-1, BAGALKOT

ITA 3335/BANG/2018[2016-17]Status: Disposed8/5/2019AY 2016-17

HEMARADDI MALLAMMA SOUHARDA PATTIN SAHAKARI NIYAMIT,BAGALKOT vs INCOME TAX OFFICER WARD-1, BAGALKOT

ITA 3334/BANG/2018[2016-17]Status: Disposed8/5/2019AY 2016-17