← All Benches

ITAT Bangalore Bench

18,472 judgments

M/S SHNKARANARAYANA CONSULTANCY SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE

ITA 1524/BANG/2018[2005-06]Status: Disposed7/6/2019AY 2005-06

ARM EMBEDDED TECHOLOGIES PVT LTD, BAGMANE WORLD TECHNOLOGY PVT LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE

ITA 1554/BANG/2017[2011-12]Status: Disposed7/6/2019AY 2011-12

CISCO SYSTEMS CAPITAL (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 688/BANG/2016[2011-12]Status: Disposed7/6/2019AY 2011-12

M/S SANDISK INDIA DEVICE DESIGN CENTRE PRIVATE LIMITED,BANGALORE vs ASST.C.I.T, BANGALORE

ITA 589/BANG/2016[2011-12]Status: Disposed7/6/2019AY 2011-12

ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. CHESLIND TEXTILES LTD., BANGALORE

ITA 1639/BANG/2016[2011-12]Status: Disposed7/6/2019AY 2011-12

M/S. DECCAN EMERGING BUSINESS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1568/BANG/2016[2012-13]Status: Disposed7/6/2019AY 2012-13

TRITON VALVES LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1629/BANG/2014[2010-11]Status: Disposed7/6/2019AY 2010-11

M/S. SCHNEIDER ELECTRIC IT BUSINESS SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1415/BANG/2010[2006-07]Status: Disposed7/6/2019AY 2006-07

VEENA SOMANI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD

ITA 2823/BANG/2018[2013-14]Status: Disposed4/6/2019AY 2013-14

VEENA SOMANI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD

ITA 2822/BANG/2018[2013-14]Status: Disposed4/6/2019AY 2013-14

SMT MAYA DEVI KHEMKA,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(3), BANGALORE

ITA 2539/BANG/2018[2015-16]Status: Disposed4/6/2019AY 2015-16

SRI RAJIV MANHARLAL DUSEJA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), BANGALORE

ITA 2323/BANG/2018[2007-08]Status: Disposed4/6/2019AY 2007-08

BANGALORE DEVELOPMENT AUTHORITY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CIRCLE -1, BANGALORE

ITA 1971/BANG/2018[2014-15]Status: Disposed4/6/2019AY 2014-15

BANGALORE DEVELOPMENT AUTHORITY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CIRCLE - 1, BANGALORE

ITA 1970/BANG/2018[2013-14]Status: Disposed4/6/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME -TAX(E), CIRCLE - 1, BENGALURU vs BANGALORE DEVELOPMENT AUTHORITY, BENGALURU

ITA 1969/BANG/2018[2013-14]Status: Disposed4/6/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME - TAX(E), CIRCLE - 1, BENGALURU vs BANGALORE DEVELOPMENT AUTHORITY, BENGALURU

ITA 1968/BANG/2018[2014-15]Status: Disposed4/6/2019AY 2014-15

SRI DEEPAK S HIREMATH,HUBBALI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBBLI

ITA 1272/BANG/2018[2012-13]Status: Disposed4/6/2019AY 2012-13

SRI DEEPAK S HIREMATH,HUBALI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI

ITA 1271/BANG/2018[2011-12]Status: Disposed4/6/2019AY 2011-12

SRI DEEPAK S HIREMATH, HUBBALI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBBALI

ITA 1270/BANG/2018[2010-11]Status: Disposed4/6/2019AY 2010-11

SRI DEEPAK S HIREMATH, HUBBALI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBBALI

ITA 1269/BANG/2018[2009-10]Status: Disposed4/6/2019AY 2009-10