← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. POWER COMPANY OF KARNATAKA LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BENGALURU
ITA 2712/BANG/2017[2012-13]Status: Disposed1/2/2021AY 2012-13
ORACLE INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, BANGALORE
ITA 10/BANG/2015[2009-10]Status: Disposed1/2/2021AY 2009-10
ORACLE INDIA PRIVATE LIMITED,GURAGAON vs DCIT,
ITA 837/BANG/2014[2008-09]Status: Disposed1/2/2021AY 2008-09
SHRI. JAGADISH S. GUDAGUNTI,DHARWAD vs DCIT, HUBLI
ITA 773/BANG/2014[2000-01]Status: Disposed1/2/2021AY 2000-01
MR J P C SOLUTIONS,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(1), BANGALORE
ITA 1657/BANG/2019[2017-18]Status: Disposed29/1/2021AY 2017-18
SMT. M NANJAMMA,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(2), BANGALORE
ITA 87/BANG/2020[2009-10]Status: Disposed28/1/2021AY 2009-10
M/S. STI PRODUCTS INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(3), BANGALORE
ITA 322/BANG/2020[2008-09]Status: Disposed28/1/2021AY 2008-09
MR. PRAKASH CHAND BETHALA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1), BANGALORE
ITA 999/BANG/2019[2007-08]Status: Disposed28/1/2021AY 2007-08
SHRI.BABULAL,BANGALORE vs THE INCOME TAX OFFICER WAD-2(2)(4), BANGALORE
ITA 887/BANG/2019[2013-14]Status: Disposed28/1/2021AY 2013-14
M/S. SSJV-Z vs JOINT VENTURE,BANGALORE
ITA 2544/BANG/2019[2008-09]Status: Disposed28/1/2021AY 2008-09
M/S. PARAMAHAMSA EDUCATION SOCIETY,BENGALURU vs INCOME TAX OFFICER (EXEMPTIONS), WARD-2, BANGALORE
ITA 2481/BANG/2019[2013-14]Status: Disposed28/1/2021AY 2013-14
JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-7, BANGALORE vs M/S. UNITED BREWERIES LIMITED, BANGALORE
ITA 2055/BANG/2019[2009-10]Status: Disposed28/1/2021AY 2009-10
SURESH SREERAM,BANGALORE vs INCOME TAX OFFICER, WARD - 3(2)(2), BANGALORE
ITA 1605/BANG/2019[2016-17]Status: Disposed28/1/2021AY 2016-17
M NANJAMMA,BANGALORE vs INCOME TAX OFFICER, WARD - 3(2)(2), BANGALORE
ITA 1047/BANG/2019[2009-10]Status: Disposed28/1/2021AY 2009-10
MR.AMITH KUMAR BETHALA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE
ITA 2026/BANG/2018[2013-14]Status: Disposed28/1/2021AY 2013-14
M/S WINTAC LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 2854/BANG/2017[2013-14]Status: Disposed28/1/2021AY 2013-14
NCR CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 181/BANG/2017[2012-13]Status: Disposed28/1/2021AY 2012-13
ITO, BELLARY vs M/S SAI BALAJI COTTONS, BELLARY
ITA 841/BANG/2016[2012-13]Status: Disposed28/1/2021AY 2012-13
NCR CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 305/BANG/2016[2011-12]Status: Disposed28/1/2021AY 2011-12
DCIT, BANGALORE vs M/S NCR CORPORATION INDIA PVT. LTD., BANGALORE
ITA 277/BANG/2016[2011-12]Status: Disposed28/1/2021AY 2011-12
