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ITAT Bangalore Bench

18,481 judgments

VENKATESH GANGAPPA,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(1), BANGALORE

ITA 703/BANG/2019[2006-07]Status: Disposed2/2/2021AY 2006-07

M/S. THOTA UTHPANNAGALA MARATA SAHAKARA SANGHA NIYAMITHA,DAVANAGERE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), DAVANAGERE

ITA 1290/BANG/2019[2013-14]Status: Disposed2/2/2021AY 2013-14

SHRI. G. MALLIKARJUNA NAIDU,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(4), BANGALORE

ITA 78/BANG/2020[2009-10]Status: Disposed1/2/2021AY 2009-10

KANAI TECHNOLOGY PARKS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE

ITA 697/BANG/2019[2015-16]Status: Disposed1/2/2021AY 2015-16

ASHWATHNARAYANA SINGH AND CO,BELLRY vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 522/BANG/2019[2013-14]Status: Disposed1/2/2021AY 2013-14

SHRI. MALATHALLI GANGARAMARA MANJUNATH,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(3), BANGALORE

ITA 2333/BANG/2019[2014-15]Status: Disposed1/2/2021AY 2014-15

M/S. SERIAL MICROELECTRONICS PTE LIMITED ( LIAISON OFFICE),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 2(1), BANGALORE

ITA 2317/BANG/2019[2015-16]Status: Disposed1/2/2021AY 2015-16

M/S. SERIAL MICROELECTRONICS PTE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 2(1), BANGALORE

ITA 2316/BANG/2019[2014-15]Status: Disposed1/2/2021AY 2014-15

M/S. SERIAL MICROELECTRONICS PTE LIMITED (LIAISON OFFICE),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 2(1), BANGALORE

ITA 2315/BANG/2019[2013-14]Status: Disposed1/2/2021AY 2013-14

M/S. SERIAL MICROELECTRONICS PTE LIMITED( LIAISON OFFICE),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 2(1), BANGALORE

ITA 2314/BANG/2019[2012-13]Status: Disposed1/2/2021AY 2012-13

M/S. SERIAL MICROELECTRONICS PTE LIMITED (LIAISON OFFICE),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 2(1), BANGALORE

ITA 2313/BANG/2019[2011-12]Status: Disposed1/2/2021AY 2011-12

M/S. SERIAL MICROELECTRONICS PTE LIMITED ( LIAISON OFFICE),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 2(1), BANGALORE

ITA 2312/BANG/2019[2010-11]Status: Disposed1/2/2021AY 2010-11

M/S. JAI BHARATH MILLS PRIVATE LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1, UDUPI

ITA 2034/BANG/2019[2003-04]Status: Disposed1/2/2021AY 2003-04

IVORYBRICK HOMES LLP,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(1), BANGALORE

ITA 1846/BANG/2019[2016-17]Status: Disposed1/2/2021AY 2016-17

M/S AMAZON DEVELOPMENT CENTRE INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX TDS CIRCLE-1(1), BANGALORE

ITA 2105/BANG/2018[2015-16]Status: Disposed1/2/2021AY 2015-16

M/S AMAZON DEVELOPMENT CENTRE INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX TDS CIRCLE-1(1), BANGALORE

ITA 2104/BANG/2018[2014-15]Status: Disposed1/2/2021AY 2014-15

M/S AMAZON DEVELOPMENT CENTRE (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX TDS CIRCLE-1(1), BANGALORE

ITA 2103/BANG/2018[2013-14]Status: Disposed1/2/2021AY 2013-14

AMAZONE DEVELOPMENT CENTRE (INDIA) PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE-1(1), BANGALORE

ITA 1799/BANG/2018[2015-16]Status: Disposed1/2/2021AY 2015-16

M/S AMAZON DEVELOPEMNT CENTRE INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX TDS CIRCLE-1(1), BANGALORE

ITA 1798/BANG/2018[2014-15]Status: Disposed1/2/2021AY 2014-15

M/S SAP LABS INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU

ITA 2883/BANG/2017[2013-14]Status: Disposed1/2/2021AY 2013-14