← All Benches
ITAT Bangalore Bench
18,481 judgments
DCIT vs SRI. B.M. FAROOKU,
ITA 1020/BANG/2013[2005-06]Status: Disposed23/2/2021AY 2005-06
M/S KENNAMETAL INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX LTU CIRCLE-1, BANGALORE
ITA 88/BANG/2019[2014-15]Status: Disposed19/2/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S UB INFRASTRUCTURE PROJECTS LIMITED, BANGALORE
ITA 2813/BANG/2018[2013-14]Status: Disposed19/2/2021AY 2013-14
JDA SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 548/BANG/2015[2010-11]Status: Disposed19/2/2021AY 2010-11
JDA SOFTWARE PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 547/BANG/2015[2010-11]Status: Disposed19/2/2021AY 2010-11
D.C.I.T., BANGALORE vs M/S JDA SOFTWARE PVT. LTD., BANGALORE
ITA 488/BANG/2015[2010-11]Status: Disposed19/2/2021AY 2010-11
DCIT, BANGALORE vs M/S I2 TECHNOLOGIES INDIA PVT. LTD., BANGALORE
ITA 142/BANG/2015[2010-11]Status: Disposed19/2/2021AY 2010-11
M/S HP INDIA SALES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER OSD (TDS) LARGE TAXPAYER'S UNIT, BANGALORE
ITA 885/BANG/2019[2010-11]Status: Disposed17/2/2021AY 2010-11
VIJAY NAHAR (HUF),BENGALURU vs THE INCOME TAX OFFICER, WARD- 5(2)(4), BENGALURU
ITA 2449/BANG/2019[2007-08]Status: Disposed17/2/2021AY 2007-08
VIJAY NAHAR,BENGALURU vs THE INCOME TAX OFFICER, WARD- 5(2)(4), BENGALURU
ITA 2448/BANG/2019[2007-08]Status: Disposed17/2/2021AY 2007-08
SHRI. VINOD KUMAR NAHAR,BENGALURU vs THE INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE
ITA 2447/BANG/2019[2007-08]Status: Disposed17/2/2021AY 2007-08
ASHA NAHAR,BENGALURU vs THE INCOME TAX OFFICER, WARD- 5(2)(4), BEMNGALURU
ITA 2446/BANG/2019[2007-08]Status: Disposed17/2/2021AY 2007-08
SMT. ANITHA NAHAR,BENGALURU vs THE INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE
ITA 2445/BANG/2019[2007-08]Status: Disposed17/2/2021AY 2007-08
M/S. CAUVERY AQUA PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BENGALURU
ITA 2021/BANG/2019[2015-16]Status: Disposed17/2/2021AY 2015-16
M/S DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 877/BANG/2018[2008-09]Status: Disposed17/2/2021AY 2008-09
M/S. DELL INTERNATIONAL SERVICES INDIA PVT LTD,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, LTU, BENGALURU
ITA 778/BANG/2018[2008-2009]Status: Disposed17/2/2021AY 2008-2009
M/S TORRY HARRIS BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-7, BANGALORE
ITA 3132/BANG/2018[2014-15]Status: Disposed17/2/2021AY 2014-15
LOGICA PVT. LTD,BANGALORE vs DCIT, BANGALORE
ITA 626/BANG/2016[2011-12]Status: Disposed17/2/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE vs M/S. GARUDA BUILDERS, BENGALURU
ITA 662/BANG/2020[2016-17]Status: Disposed2/2/2021AY 2016-17
M/S EXIDE LIFE INSURANCE COMPANY LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
ITA 841/BANG/2019[2015-16]Status: Disposed2/2/2021AY 2015-16