← All Benches
ITAT Bangalore Bench
18,481 judgments
NCR CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 575/BANG/2015[2010-11]Status: Disposed28/1/2021AY 2010-11
DY.C.I.T., BANGALORE vs M/S NCR CORPORATION INDIA PVT. LTD., BANGALORE
ITA 325/BANG/2015[2010-11]Status: Disposed28/1/2021AY 2010-11
DCIT, BANGALORE vs M/S AUTOLIVE INDIA PVT. LTD., BANGALORE
ITA 201/BANG/2015[2010-11]Status: Disposed28/1/2021AY 2010-11
NCR CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 12(2), BANGALORE
ITA 1491/BANG/2012[2008-09]Status: Disposed28/1/2021AY 2008-09
DCIT, BANGALORE vs M/S NCR CORPORATION (INDIA) PVT. LTD., BANGALORE
ITA 1086/BANG/2012[2005-06]Status: Disposed28/1/2021AY 2005-06
M/S NCR CORPORATION (INDIA) PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1042/BANG/2012[2005-06]Status: Disposed28/1/2021AY 2005-06
M/S NCR CORPORATION (INDIA) PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1041/BANG/2012[2004-05]Status: Disposed28/1/2021AY 2004-05
NCR CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1321/BANG/2011[2007-08]Status: Disposed28/1/2021AY 2007-08
NCR CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1526/BANG/2010[2006-07]Status: Disposed28/1/2021AY 2006-07
INDIRANAGAR PREPARATION SCHOOL,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE 1, BANGALORE
ITA 668/BANG/2020[2018-19]Status: Disposed27/1/2021AY 2018-19
SPECIAL LAND ACQUISITION OFFICER,SHIVAMOGGA vs THE INCOME TAX OFFICER, TDS WARD-1, DAVANGERE
ITA 642/BANG/2020[2014-15]Status: Disposed27/1/2021AY 2014-15
M/S. IFG INNOVATIVE FOODS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE
ITA 22/BANG/2020[2015-16]Status: Disposed27/1/2021AY 2015-16
M/S. CHURIWAL DEVELOPERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 196/BANG/2020[2015-16]Status: Disposed27/1/2021AY 2015-16
M/S MENZIES AVITATION BOBBA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 616/BANG/2019[2014-15]Status: Disposed27/1/2021AY 2014-15
SRI. SOORA JAGANNATH ABHILASH,TUMKURU vs ASSISTANT COMMISSIONER OF INCOME TAX, TUMKURU
ITA 1727/BANG/2019[2016-17]Status: Disposed27/1/2021AY 2016-17
M/S. ALPHA DESIGN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 1(1)(2), BANGALORE
ITA 1521/BANG/2019[2015-16]Status: Disposed27/1/2021AY 2015-16
M/S. ALPHA DESIGN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 1(1)(2), BANGALORE
ITA 1520/BANG/2019[2014-15]Status: Disposed27/1/2021AY 2014-15
M/S. ALPHA DESIGN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(1), BANGALORE
ITA 1519/BANG/2019[2013-14]Status: Disposed27/1/2021AY 2013-14
M/S. ALPHA DESIGN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(1), BANGALORE
ITA 1518/BANG/2019[2012-13]Status: Disposed27/1/2021AY 2012-13
M/S. ALPHA DESIGN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(1), BANGALORE
ITA 1517/BANG/2019[2011-12]Status: Disposed27/1/2021AY 2011-12
