← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. ALPHA DESIGN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 1(1)(2), BANGALORE
ITA 1516/BANG/2019[2009-10]Status: Disposed27/1/2021AY 2009-10
INCOME TAX OFFICER, TDS WARD - 1, DAVANAGERE vs M/S. SPECIAL LAND ACQUISITION OFFICER, SHIVAMOGGA
ITA 1421/BANG/2019[2014-15]Status: Disposed27/1/2021AY 2014-15
M/S FOUNDING YEARS LEARNING SOLUTIONS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 37/BANG/2018[2014-15]Status: Disposed27/1/2021AY 2014-15
SRI SACHANAND LADHANI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU
ITA 2686/BANG/2017[2012-13]Status: Disposed27/1/2021AY 2012-13
SMT.CHANDRAKALA REDDY,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1299/BANG/2016[2008-2009]Status: Disposed27/1/2021AY 2008-2009
M/S ADC INDIA COMMUNICATIONS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 585/BANG/2015[2010-11]Status: Disposed27/1/2021AY 2010-11
VWR LAB PRODUCTS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 513/BANG/2015[2010-11]Status: Disposed27/1/2021AY 2010-11
DCIT, BANGALORE vs M/S ADC INDIA COMMUNICATIONS LTD., BANGALORE
ITA 407/BANG/2015[2010-11]Status: Disposed27/1/2021AY 2010-11
M/S YAHOO SOFTWARE DEVELOPMENT INDIA PRIVATE LIMITED,BANGALORE vs DY.DIT, BANGALORE
ITA 1371/BANG/2013[2010-11]Status: Disposed27/1/2021AY 2010-11
V. MUNIRATHNAMMA,BANGALORE vs THE INCOME-TAX OFFICER, WARD - 4(2), BANGALORE
ITA 817/BANG/2019[2006-07]Status: Disposed25/1/2021AY 2006-07
M/S. UNITED SPIRITS LIMITED (SUCCESSOR TO SHAW WALLACE DISTILLERIES LIMITED),BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 7, BANGALORE
ITA 2666/BANG/2019[2004-05]Status: Disposed25/1/2021AY 2004-05
M/S. UNITED SPIRITS LIMITED ( SUCCESSOR TO SW FINANCE CO LIMITED EARLIER KNOWN AS SHAW WALLACE BREWERIES LIMITED),BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 7, BANGALORE
ITA 2665/BANG/2019[2004-05]Status: Disposed25/1/2021AY 2004-05
M/S. GINA ENGINEERING COMPANY PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE
ITA 2659/BANG/2019[2015-16]Status: Disposed25/1/2021AY 2015-16
SHRI. SHREYANS JAIN,BENGALURU vs INCOME TAX OFFICER, WARD- 3(2)(4), BENGALURU
ITA 2229/BANG/2019[2014-15]Status: Disposed25/1/2021AY 2014-15
SHRI INDERMAL SAHU,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 521/BANG/2017[2012-13]Status: Disposed25/1/2021AY 2012-13
SHRI INDERMAL SAHU,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), BANGALORE
ITA 520/BANG/2017[2011-12]Status: Disposed25/1/2021AY 2011-12
IBASIS NETHERLANDS B.V (FORMERLY KNOWN AS KPN GLOBAL CARRIER SERVICES B.V.),THE NETHERLANDS vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2) (INTERNATIONAL TAXATION), BANGALORE
ITA 747/BANG/2020[2009-10]Status: Disposed22/1/2021AY 2009-10
MR. RANGANNA RAMANATH,BANGALORE vs OFFICE OF THE INCOME TAX OFFICE, WARD- 3(2)(4), BANGALORE
ITA 103/BANG/2020[2016-17]Status: Disposed22/1/2021AY 2016-17
M/S. QUANTUM POWER SYSTEMS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4(2)(1), BANGALORE
ITA 935/BANG/2019[2015-16]Status: Disposed22/1/2021AY 2015-16
SHRI. SANAULLA A KHAN,BANGALORE vs INCOME TAX OFFICER, WARD- 1(2)(4), BANGALORE
ITA 2645/BANG/2019[2012-13]Status: Disposed22/1/2021AY 2012-13